High Courts05 Dec 1924Dismissed
Motilal Hirabai Vs Bai Mani
Bombay High Court · (1925) 27 BOMLR 455 : 87 Ind. Cas. 269
Civil Procedure Code, 1908 (CPC) — Section 47
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,427 of 61,482
High Courts05 Dec 1924Dismissed
Ratanji Dorabji Vs Kisandas Tribhovandas
Bombay High Court · AIR 1925 Bom 302 : (1925) 27 BOMLR 340 : 94 Ind. Cas. 923
High Courts05 Dec 1924
Baijnath Singh Vs Hajee Vally Mahomed Hajee Abba
Bombay High Court · (1925) 27 BOMLR 787
Evidence Act, 1872 — Section 92
Privy Council05 Dec 1924
R.B. Lala Narsingh Das Vs Secretary of State for India
Privy Council · (1925) AIR(PC) 91
Privy Council05 Dec 1924
(Seth) Moti Lal Hirabhai and others Vs Bai Mani
Privy Council · (1925) AIR(PC) 86
High Courts05 Dec 1924Dismissed
Ram Sarup Vs The Arya Samaj and Others
Allahabad High Court · AIR 1925 All 337
Transfer of Property Act, 1882 — Section 41
High Courts05 Dec 1924
Shib Charan Das Vs Kharka and Another
Allahabad High Court · AIR 1925 All 346
Transfer of Property Act, 1882 — Section 111
High Courts05 Dec 1924
Ravi Chander Sahai and Others Vs Sunder Singh
Allahabad High Court · AIR 1925 All 640 : 87 Ind. Cas. 112
Criminal Procedure Code, 1898 (CrPC) — Section 528(2)
High Courts05 Dec 1924
In Re: Chinna Manikkam alias Chinnappa Naicken and Others
Madras High Court · AIR 1925 Mad 712
High Courts05 Dec 1924
In Re: Chinna Manikam alias Chinnappa Naicken and Others
Madras High Court · (1925) 48 MLJ 504
High Courts04 Dec 1924
P.K.P.S. Sivanadian Chettiar Vs Batchu Surayya and Others
Madras High Court · AIR 1925 Mad 727 : (1925) ILR (Mad) 459 : 87 Ind. Cas. 127 : (1925) 21 LW 445 : (1925) 48 MLJ 413
High Courts04 Dec 1924
Hurnandrai Fulchand Vs Pragdas Budhsen
Bombay High Court · (1924) 12 BOM CK 0023
High Courts04 Dec 1924
Umedali Munshi Vs Goyjaddi Molla and Another
Calcutta High Court · AIR 1926 Cal 114 : 87 Ind. Cas. 672
High Courts04 Dec 1924
Mohamed Golam Rabbani Chowdhury and Another Vs Taranath Deb
Calcutta High Court · AIR 1925 Cal 1212 : 87 Ind. Cas. 657
High Courts04 Dec 1924
(Kamana) Venkataswami Vs Godavarti Nagayya
Madras High Court · AIR 1925 Mad 1142 : 87 Ind. Cas. 413
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts03 Dec 1924
Kariya Goundan and Another Vs Tirukkaivelu Chetty and Others
Madras High Court · AIR 1925 Mad 585 : 87 Ind. Cas. 90 : (1925) 21 LW 639 : (1925) 48 MLJ 349
High Courts03 Dec 1924Dismissed
Manilal Chunilal Choksi Vs Manilal Damodardas Mody
Bombay High Court · AIR 1925 Bom 159 : (1925) 27 BOMLR 99
High Courts03 Dec 1924
Jitendra Nath Sen and Others Vs Kutiswar Mondal and Others
Calcutta High Court · (1924) 12 CAL CK 0014