JUDGMENT DATABASE

Search 12,29,635 Indian judgments.

12,29,635 judgments in All Courts · page 59,429 of 61,482

High Courts02 Dec 1924Dismissed

In Re: Makhan Lal Ram sarup

Allahabad High Court · AIR 1925 All 298

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High Courts02 Dec 1924

Ameraj Singh Vs Emperor

Allahabad High Court · AIR 1925 All 306

Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 193

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High Courts02 Dec 1924

In Re: Makham Lal Ram Sarup.

Allahabad High Court · (1924) 12 AHC CK 0005

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High Courts02 Dec 1924

Ajodhia Prasad and Others Vs Emperor

Allahabad High Court · 87 Ind. Cas. 597

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High Courts01 Dec 1924

M. Chidambaram Chettiar Vs S.K. Kother Mytheen Rowther and Others

Madras High Court · 87 Ind. Cas. 720 : (1925) 48 MLJ 491

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High Courts01 Dec 1924

Kanthimathi Ammal Vs R. Perumal Kona and Others

Madras High Court · AIR 1925 Mad 777 : (1925) 48 MLJ 492

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High Courts01 Dec 1924

Kokamal Madhoram Vs Gulabsing Gurudatsing

Bombay High Court · AIR 1925 Bom 248 : (1925) 27 BOMLR 277 : 87 Ind. Cas. 481

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High Courts01 Dec 1924

Dhanrajgirji Narsingirji Vs W.G. Ward

Bombay High Court · AIR 1925 Bom 400 : (1925) 27 BOMLR 877

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(a)

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High Courts01 Dec 1924

Emperor Vs Alimuddi Naskar and Another

Calcutta High Court · AIR 1925 Cal 361

Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 120B, 302

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High Courts01 Dec 1924

Rameshwar Khemka and Another Vs Siddeshwar Ghosh and Others

Calcutta High Court · AIR 1927 Cal 418 : 101 Ind. Cas. 901

Civil Procedure Code, 1908 (CPC) — Section 110

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High Courts01 Dec 1924

Dargahi and Others Vs Emperor

Calcutta High Court · AIR 1925 Cal 831

Criminal Procedure Code, 1898 (CrPC) — Section 360

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High Courts01 Dec 1924

Dargahi Vs Emperor

Calcutta High Court · (1925) ILR (Cal) 499

Criminal Procedure Code, 1898 (CrPC) — Section 360Evidence Act, 1872 — Section 33

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High Courts01 Dec 1924

Jalim Chand and Another Vs Yusufali Choudhuri

Calcutta High Court · AIR 1925 Cal 1012

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High Courts01 Dec 1924

Jalim Chand Patwari and Another Vs Yusufali Chaudhuri

Calcutta High Court · 86 Ind. Cas. 1051

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Limitation Act, 1963 — Article 181, 20

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High Courts01 Dec 1924

Dhanrajgirji Narsingirji Vs W.R. Ward

Bombay High Court · 88 Ind. Cas. 886

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High Courts01 Dec 1924Dismissed

Peerji Mohib Ali Shah Vs Ram Chander

Allahabad High Court · (1924) 12 AHC CK 0046

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High Courts01 Dec 1924Dismissed

Nanhe Mal and Others Vs Jamil-ur-Rahman and Others

Allahabad High Court · AIR 1925 All 316

Criminal Procedure Code, 1898 (CrPC) — Section 145, 146, 147

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High Courts01 Dec 1924

Mumtaz-Ud-Daula Mukarram Ali Khan of Pahasu Vs James R.R. Skinner

Allahabad High Court · (1924) 12 AHC CK 0008

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High Courts01 Dec 1924

Nawab Mumtaz-ud-daula Mukarram Ali Khan of Pahasu Vs James R.R. Skinner

Allahabad High Court · (1924) 12 AHC CK 0004

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High Courts01 Dec 1924

In Re: Ayisha Bibi Ammal

Madras High Court · AIR 1925 Mad 1167 : 87 Ind. Cas. 705

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