High Courts01 Dec 1924
Karpaga Nidhi, Ltd. by Secretary, Rangia Goundar Vs Vania Vilasa Nidhi, Ltd., by Secretary, Nammalwar Chettiar
Madras High Court · AIR 1925 Mad 587 : (1925) 21 LW 518 : (1926) 48 MLJ 459
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,430 of 61,482
High Courts29 Nov 1924
Soroj Bashini Debi Vs Girija Proshad Bhattacharjee
Calcutta High Court · AIR 1926 Cal 326
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts28 Nov 1924
In Re: Syed Mahamad Gouse and Others
Madras High Court · (1925) 22 LW 163 : (1925) 48 MLJ 571
High Courts28 Nov 1924
S.N.S. Satheppa Chettiar Vs K. Muthusami Pillai
Madras High Court · AIR 1926 Mad 537
High Courts28 Nov 1924
Bengal Coal Company, Ltd. Vs Apcar Collieries, Ltd., and Others
Calcutta High Court · AIR 1926 Cal 412
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts28 Nov 1924
Hangeswar Kundu and Others Vs Surjya Narain Mondal and Others
Calcutta High Court · AIR 1925 Cal 1221 : 87 Ind. Cas. 336
High Courts28 Nov 1924
Macneil and Co. Vs Debendra Nath and Others
Calcutta High Court · AIR 1928 Cal 293
High Courts28 Nov 1924
Nayan Manjuri Dasi Vs Chairman, Howrah Municipality and Another
Calcutta High Court · AIR 1925 Cal 1067 : 87 Ind. Cas. 229
High Courts28 Nov 1924
The Bengal Coal Company, Limited Vs Apcar Collieries, Limited and Others
Calcutta High Court · 87 Ind. Cas. 248
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
Privy Council28 Nov 1924
Debi Rai and others Vs Pahlad Das and another
Privy Council · (1925) AIR(PC) 38
High Courts28 Nov 1924
Sheobodh Ram Teli Vs Shiva Prasad and Others
Allahabad High Court · AIR 1925 All 293
High Courts28 Nov 1924Dismissed
Kalika Singh Vs Ram Lal Singh
Allahabad High Court · AIR 1925 All 378 : 87 Ind. Cas. 92
High Courts28 Nov 1924
Sankaran Unni and Another Vs Kummakattil Ezhuvan Kandan's son Raman
Madras High Court · 87 Ind. Cas. 560 : (1925) 21 LW 469 : (1925) 48 MLJ 596
High Courts28 Nov 1924
In Re: Syed Mahammad Gouse and Others
Madras High Court · AIR 1925 Mad 804
Court Fees Act, 1870 — Section 5
High Courts28 Nov 1924
Linga Reddi Vs M. Chengalraya Reddi and Others
Madras High Court · AIR 1925 Mad 734 : 87 Ind. Cas. 42 : (1925) 21 LW 659 : (1925) 48 MLJ 417
High Courts28 Nov 1924
S.N.S. Satheppa Chettiar by Authorised Agent, Chidambara Velan Vs K. Muthusami Pillai
Madras High Court · 92 Ind. Cas. 393
Evidence Act, 1872 — Section 92
High Courts27 Nov 1924
Dakshinamurthi Mudaliar (died) and Others Vs Dhanakoti Ammal
Madras High Court · AIR 1925 Mad 965 : 87 Ind. Cas. 552 : (1925) 48 MLJ 661
High Courts27 Nov 1924
The Secretary of State for India in Council Vs Muktear Jogendra Chandra Das
Calcutta High Court · 87 Ind. Cas. 843
Criminal Procedure Code, 1898 (CrPC) — Section 144Legal Practitioners Act, 1879 — Section 14
High Courts27 Nov 1924
Nishi Kanta Sarkar Vs Umar Lal Sarkar
Calcutta High Court · AIR 1925 Cal 711
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 91
High Courts27 Nov 1924
Alimuddin Mollah and Others Vs K.S. Banerjee, Official Receiver, High Court
Calcutta High Court · 86 Ind. Cas. 316
Bengal Tenancy Act, 1885 — Section 50(2)