High Courts26 Nov 1924Disposed Of
Harbans Singh and Others Vs Rajinder Kuar
Allahabad High Court · AIR 1925 All 277 : 85 Ind. Cas. 1047
Guardians and Wards Act, 1890 — Section 32Trusts Act, 1882 — Section 78
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,432 of 61,482
High Courts26 Nov 1924Allowed
Lalji and Others Vs Emperor
Allahabad High Court · AIR 1925 All 308
Penal Code, 1860 (IPC) — Section 143, 147, 224, 225
High Courts25 Nov 1924
Kailash Chandra Datta Vs Sardar Munsif, Silchar
Calcutta High Court · (1925) ILR (Cal) 513
Penal Code, 1860 (IPC) — Section 188
High Courts25 Nov 1924
Kalisadhan Addya Vs Nani Lal Hazra
Calcutta High Court · (1925) ILR (Cal) 478
Criminal Procedure Code, 1898 (CrPC) — Section 476B
High Courts25 Nov 1924
Rakhal Chandra Biswas Vs Jamini Kanta Banerjee
Calcutta High Court · 87 Ind. Cas. 842
Penal Code, 1860 (IPC) — Section 147
High Courts25 Nov 1924
Gobind Lal Dutt Vs Official Assignee of Calcutta
Calcutta High Court · AIR 1925 Cal 291 : 92 Ind. Cas. 563
Limitation Act, 1963 — Section 12(2), 5
High Courts25 Nov 1924
Kailash Chandra Datta Vs Sadar Munsif
Calcutta High Court · AIR 1925 Cal 817
Penal Code, 1860 (IPC) — Section 143, 188
High Courts25 Nov 1924
Jagannath Marwari and Another Vs Kalachand Banerjee
Calcutta High Court · AIR 1925 Cal 785
Provincial Insolvency Act, 1920 — Section 16(5)
High Courts25 Nov 1924
Chooni Lal Khemani Vs Nil Madhab Barik and Ram Nath Barik and Another
Calcutta High Court · 86 Ind. Cas. 734
Evidence Act, 1872 — Section 11(2)Transfer of Property Act, 1882 — Section 41
High Courts25 Nov 1924
Jaganath Marwari and Others Vs Kalachand Banerjee, Receiver to the Estate of Amulya Krishna, Insolvent
Calcutta High Court · 86 Ind. Cas. 1042
Provincial Insolvency Act, 1920 — Section 16(5)
High Courts25 Nov 1924
Arshed Ali Vs Emperor
Calcutta High Court · 92 Ind. Cas. 890
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 109
High Courts25 Nov 1924
Chooni Lall Khemani Vs Nilmadhab Barik and Others
Calcutta High Court · AIR 1925 Cal 1034
High Courts25 Nov 1924Allowed
Bhimsangji Chhatrasangji Vs Dolatsangi Hamirsangji
Bombay High Court · AIR 1925 Bom 282 : (1925) 27 BOMLR 247
Suits Valuation Act, 1887 — Section 8
High Courts25 Nov 1924
Bhimsangji Chhatrasangji Vs Dolatsang Ji Hamirsangji
Bombay High Court · 87 Ind. Cas. 801
Suits Valuation Act, 1887 — Section 8
High Courts25 Nov 1924
Secretary of State for India Vs Manilal Harivallavdas Bhagat
Bombay High Court · AIR 1925 Bom 278 : (1925) 27 BOMLR 371
Bombay District Municipal Act, 1901 — Section 42
High Courts25 Nov 1924
Kishore Ahir and Others Vs Emperor
Patna High Court · 88 Ind. Cas. 864
Criminal Procedure Code, 1898 (CrPC) — Section 107
Privy Council25 Nov 1924
Raja Maharaj Kumar Satya Niranjan Chakravarti and others Vs Ram Lal Kaviraj and others
Privy Council · (1925) AIR(PC) 42
High Courts25 Nov 1924Dismissed
Nagar and Others Vs Khase and Others
Allahabad High Court · AIR 1925 All 440
High Courts25 Nov 1924Dismissed
Thakur Rudrapal Singh and Others Vs Matabadal Singh and Others
Allahabad High Court · AIR 1925 All 484 : 85 Ind. Cas. 480
Transfer of Property Act, 1882 — Section 60, 83