High Courts21 Nov 1924Dismissed
A.K. Najoo Khan Vs Ali Ebrahim Noor
Bombay High Court · (1925) 27 BOMLR 746
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,434 of 61,482
High Courts21 Nov 1924
Monmohan Saha Chowdhury Vs Sarifannessa Chowdhurani
Calcutta High Court · AIR 1925 Cal 1131 : 87 Ind. Cas. 10120
High Courts21 Nov 1924
Sundi Bibi Vs Mobarak Ali Sikdar and Others
Calcutta High Court · AIR 1926 Cal 56
High Courts21 Nov 1924Allowed
William Graham Vs Krishna Chandra Dey
Bombay High Court · (1925) 27 BOMLR 740
Specific Relief Act, 1877 — Section 14, 17
Privy Council21 Nov 1924
Ahmed Khan Najoo Khan (since deceased now represented by Suleman Khan and others) Vs Ali Ebrahim Noor and another
Privy Council · (1925) AIR(PC) 177
High Courts21 Nov 1924Disposed Of
L.N. Gadodia and Co. Vs The Great Indian Peninsula Railway Company
Allahabad High Court · 78 Ind. Cas. 892
High Courts21 Nov 1924Dismissed
Ram Prasad Singh and Others Vs Babu Lal Sonar and Others
Allahabad High Court · AIR 1925 All 417
High Courts21 Nov 1924Dismissed
Muneshar Tewari and Another Vs Ram Narain Tewari
Allahabad High Court · (1924) 11 AHC CK 0038
High Courts21 Nov 1924
In Re: Rameshwar Prasad
Allahabad High Court · AIR 1925 All 501
Stamp Act, 1899 — Article 5(I)
High Courts21 Nov 1924
Sri Rajah Bommadevara Satyanarayana Vara Prasada Rao Bahadur Zamindar Garu Vs Sankarahanapalli Venkata Tirumala Manavallaswamy
Madras High Court · AIR 1925 Mad 794 : (1923) 18 LW 655 : (1925) 48 MLJ 489
High Courts21 Nov 1924
(Machullathil) Chandukutty Nayar Vs Kuruvathancheri Keezana Narayana Nayar and Others
Madras High Court · AIR 1925 Mad 1083 : 87 Ind. Cas. 557
High Courts20 Nov 1924
P.K. Veerarayan alias Unni Anujan Rajah Avergal and Others Vs Ayyakutti alias Venkatachalam Pattar
Madras High Court · AIR 1925 Mad 742 : 90 Ind. Cas. 794 : (1925) 48 MLJ 499
High Courts20 Nov 1924
Pakki Adinarayana Vs Namburu Suramma and Others
Madras High Court · AIR 1925 Mad 799 : (1925) 48 MLJ 372
High Courts20 Nov 1924
Emperor Vs Jinga Gamaji
Bombay High Court · (1925) 27 BOMLR 111
Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 381
High Courts20 Nov 1924
Satish Chandra Nag and Others Vs Haripada De and Others
Calcutta High Court · AIR 1925 Cal 689 : 87 Ind. Cas. 43
High Courts20 Nov 1924
Amulya Ratan Banerjee and Others Vs Banku Behari Chatterjee
Calcutta High Court · AIR 1925 Cal 668 : 87 Ind. Cas. 61
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Limitation Act, 1963 — Article 182, 183
High Courts20 Nov 1924Dismissed
Palani Ammal Vs Muthuvenkatachala Moniagar
Bombay High Court · (1924) 11 BOM CK 0009