High Courts20 Nov 1924Dismissed
Govindaprasad Lalitaprasad Mishar Vs Rindabai Lalitaprasad
Bombay High Court · AIR 1925 Bom 289 : (1925) 27 BOMLR 365 : 87 Ind. Cas. 472
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,435 of 61,482
Privy Council20 Nov 1924
Palani Ammal Vs Muthuvenkatachala Moniagar and others
Privy Council · (1925) AIR(PC) 49
High Courts20 Nov 1924Dismissed
Emperor Vs Autar
Allahabad High Court · AIR 1925 All 315
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201
High Courts20 Nov 1924
Hakim Ullah Vs Karim Bux
Allahabad High Court · AIR 1925 All 393
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts20 Nov 1924
Jhabba Lal Vs Debi Ram and Others
Allahabad High Court · AIR 1925 All 679 : 85 Ind. Cas. 575
North Western Provinces Tenancy Act, 1901 — Section 57
High Courts20 Nov 1924
Ram Lal and Another Vs Muhammad Amir Mustafa Khan and Others
Allahabad High Court · AIR 1925 All 700 : 85 Ind. Cas. 849
High Courts20 Nov 1924
Changanath Kuttappa Nair Vs Pooppil alias Valamarudm Vaniyather Lakshmi Varasiar and Others
Madras High Court · 88 Ind. Cas. 828
High Courts20 Nov 1924
In Re: Palani Goundan and Another
Madras High Court · (1925) 22 LW 205 : (1925) 48 MLJ 490
High Courts20 Nov 1924
Changanath Kuttappa Nair Vs Pooppil alias Valamarudur Variyatha Lakshmi Varasiar and Others
Madras High Court · (1925) 49 MLJ 385
High Courts20 Nov 1924
(Chaganath) Muthappa Nair Vs Poophil alias Velambrudur Variyatha Lakshmi Variar
Madras High Court · AIR 1925 Mad 735
High Courts19 Nov 1924
Raj Kumar Basu and Others Vs Girindra Kumar Bandopadhya and Others
Calcutta High Court · AIR 1925 Cal 722
Bengal Tenancy Act, 1885 — Section 67
High Courts19 Nov 1924
Kali Charan Ghose Vs Sreemutty Rani Sarajini Debi and Others
Calcutta High Court · 87 Ind. Cas. 168
High Courts19 Nov 1924
Adam Sajan and Co. Vs Asutosh Bandopadhaya and Others
Calcutta High Court · AIR 1926 Cal 100 : 86 Ind. Cas. 1046
Civil Procedure Code, 1908 (CPC) — Section 20(c)Provincial Small Cause Courts Act, 1887 — Article 34
High Courts19 Nov 1924Allowed
Lachmi and Another Vs Ram Bahadur
Allahabad High Court · AIR 1925 All 275(1)
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5(d)
High Courts19 Nov 1924
(Chaudhuri) Dalmir Singh and Others Vs Joti Prasad and Another
Allahabad High Court · (1924) 11 AHC CK 0005
High Courts19 Nov 1924
V.K. Manika Mudaliar Vs K. Mahammad Ziasuddin Saheb
Madras High Court · 86 Ind. Cas. 797
Registration Act, 1908 — Section 77
High Courts19 Nov 1924
Sudalaimuthu Pillai and Others Vs Peria Somasundaram Pillai
Madras High Court · AIR 1925 Mad 722
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Nov 1924
Sudalimuthu Pillai alias Appavu Pillai and Others Vs Peria Sundaram Pillai and Others
Madras High Court · 87 Ind. Cas. 25 : (1925) 48 MLJ 514
High Courts19 Nov 1924
V.K. Manikka Mudaliar Vs K. Mahammad Ziavuddin Saheb
Madras High Court · AIR 1925 Mad 619 : (1925) 48 MLJ 221