High Courts25 Nov 1924Dismissed
Gulab Vs Emperor
Allahabad High Court · AIR 1925 All 667
Criminal Procedure Code, 1898 (CrPC) — Section 202, 476A
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,433 of 61,482
High Courts25 Nov 1924Dismissed
(Babu) Madho Dass and Another Vs His Highness The Maharajah of Benares
Allahabad High Court · (1924) 11 AHC CK 0021
High Courts25 Nov 1924
Mahadeo Prasad and Another Vs Sooraj Prasad
Allahabad High Court · AIR 1925 All 682 : 85 Ind. Cas. 704
High Courts25 Nov 1924
Bechan Teli Vs Emperor
Allahabad High Court · AIR 1925 All 614
Criminal Procedure Code, 1898 (CrPC) — Section 137
High Courts25 Nov 1924
Zubeda Begam Saheba Vs Kommana Kanniah and Others
Madras High Court · AIR 1925 Mad 1100 : (1925) 48 MLJ 680
High Courts25 Nov 1924
Vaddadi Kamaraju Vs Kocherlakota Venkatalakshmipathi and Others
Madras High Court · AIR 1925 Mad 1043 : 88 Ind. Cas. 982 : (1925) 21 LW 711 : (1925) 49 MLJ 296
Transfer of Property Act, 1882 — Section 6
High Courts25 Nov 1924
C. Janardhanan and Another Vs N.M. Verghese and Others
Madras High Court · (1925) 48 MLJ 451
High Courts25 Nov 1924
C. Janardhanan and Another Vs N.M. Verghese and Others A.J. Gabriel Vs K.B. Joseph and Others
Madras High Court · AIR 1925 Mad 707 : 87 Ind. Cas. 113
Civil Procedure Code, 1908 (CPC) — Section 115Tamil Nadu District Municipalities Act, 1920 — Section 52, 58
High Courts24 Nov 1924Dismissed
Emperor Vs Basappa Rudrappa Dhamangi
Bombay High Court · (1925) 27 BOMLR 113
Criminal Procedure Code, 1898 (CrPC) — Section 288Penal Code, 1860 (IPC) — Section 502
High Courts24 Nov 1924
Kanaiyalal Nanalal Desai Vs The Secretary of State for India
Bombay High Court · AIR 1925 Bom 255 : (1925) 27 BOMLR 368 : 87 Ind. Cas. 475
Specific Relief Act, 1877 — Section 42
High Courts24 Nov 1924
Krishna Mohan Ghosh Vs Surapati Banerjee and Others
Calcutta High Court · AIR 1925 Cal 684 : 94 Ind. Cas. 929
Limitation Act, 1963 — Section 5
High Courts24 Nov 1924
Soroj Bashini Debi Vs Girija Proshad Bhattacharjee
Calcutta High Court · 87 Ind. Cas. 170
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts24 Nov 1924
Bhagwat Singh and Others Vs Emperor
Patna High Court · 86 Ind. Cas. 996
Criminal Procedure Code, 1898 (CrPC) — Section 106, 147, 148, 164, 324
High Courts24 Nov 1924
Goswami Laloo Lal Sharma Vs Radhey Lal Goswami and Others
Patna High Court · AIR 1926 Patna 171
Civil Procedure Code, 1908 (CPC) — Section 10, 22
High Courts24 Nov 1924
Banwari Lal Vs Municipal Board of Cawnpore
Allahabad High Court · (1924) 11 AHC CK 0016
High Courts24 Nov 1924
Marina Ammayi Vs Chaganti Sitaramayya
Madras High Court · AIR 1925 Mad 1039
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts24 Nov 1924
Krishnadoss Vithaldoss Vs Ghanshamdoss and Narayanadoss and Others
Madras High Court · (1925) 49 MLJ 311
High Courts24 Nov 1924
Krishnadoss Vittaldoss Vs Ghanshamdoss and Others
Madras High Court · AIR 1925 Mad 1084 : 90 Ind. Cas. 188 : (1925) 22 LW 160
High Courts21 Nov 1924
Guntupalli Ramakrishnayya Vs Guntupalli Pitchayya and Others
Madras High Court · AIR 1925 Mad 726 : (1925) 21 LW 474 : (1925) 48 MLJ 500
High Courts21 Nov 1924
M.P.P.S.T. Palaniappa Chetty and Others Vs S.N. Subramania Chettiar and Another
Madras High Court · AIR 1925 Mad 701 : (1925) ILR (Mad) 553 : (1925) 21 LW 545 : (1925) 48 MLJ 419