High Courts27 Nov 1924
Jivanlal Panalal Vs Bai Manchha
Bombay High Court · AIR 1925 Bom 355 : (1925) 27 BOMLR 532 : 87 Ind. Cas. 1043
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,431 of 61,482
High Courts27 Nov 1924Dismissed
Dhanaji Jhelaji Vs Gulabchand Pana
Bombay High Court · AIR 1925 Bom 347 : (1925) 27 BOMLR 409 : 87 Ind. Cas. 812
Contract Act, 1872 — Section 253English Partnership Act, 1890 — Section 31
High Courts27 Nov 1924Disposed Of
Ganga Prasad and Another Vs Mt. Kishni and Another
Allahabad High Court · (1924) 11 AHC CK 0037
High Courts27 Nov 1924
Gudri Singh and Others Vs Parsotam Das and Others
Allahabad High Court · AIR 1925 All 395
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7
High Courts27 Nov 1924
Ram Brichh Singh and Another Vs Chhakauri Singh and Another
Allahabad High Court · AIR 1925 All 748
Transfer of Property Act, 1882 — Section 108, 63
High Courts27 Nov 1924
The Public Prosecutor Vs Kimidi Annan Nayudu and Others
Madras High Court · (1925) ILR (Mad) 867 : (1925) 21 LW 704
Penal Code, 1860 (IPC) — Section 186, 353
High Courts27 Nov 1924
The Public Prosecutor Vs Kimidi Annam Naidu and Others
Madras High Court · AIR 1925 Mad 1093 : (1925) ILR (Mad) 867 : (1925) 49 MLJ 192
Penal Code, 1860 (IPC) — Section 186, 353
High Courts27 Nov 1924
Sinnaswami Chetti and Others Vs Pannadi Palani Goundan and Others
Madras High Court · AIR 1925 Mad 779 : (1925) 48 MLJ 528
High Courts27 Nov 1924
Chokalinga Chettiar Vs Muthuswami Chettiar
Madras High Court · AIR 1925 Mad 768
High Courts26 Nov 1924
P.K. Bhimasena Rao Vs C. Venugopal Mudali and Others
Madras High Court · AIR 1925 Mad 725 : (1925) ILR (Mad) 631 : (1925) 21 LW 672 : (1925) 48 MLJ 384
High Courts26 Nov 1924
The Official Assignee of Madras Vs Basudevadoss Badrinarayan Doss
Madras High Court · AIR 1925 Mad 723 : (1925) ILR (Mad) 454 : (1925) 21 LW 538 : (1925) 48 MLJ 423
High Courts26 Nov 1924
The Secretary of State for India in Council Vs Dewan Bahadur Yellepeddi Janakiramayya Pantulu Garu and Another
Madras High Court · AIR 1925 Mad 859 : 87 Ind. Cas. 644 : (1925) 48 MLJ 440
High Courts26 Nov 1924
Indu Bhusan Bose Vs Atul Chandra Biswas and Others
Calcutta High Court · AIR 1925 Cal 1114 : 87 Ind. Cas. 830
High Courts26 Nov 1924
Panchkari Majumdar Vs Giridharimal Mohesri
Calcutta High Court · AIR 1925 Cal 955
High Courts26 Nov 1924
Alimuddin Mollah and Others Vs Karim Bux and Others
Calcutta High Court · AIR 1925 Cal 632
Bengal Tenancy Act, 1885 — Section 105, 50, 50(2)
High Courts26 Nov 1924
Behari Lal Mukerjee and Another Vs Asutosh Banerjee and Others
Calcutta High Court · AIR 1925 Cal 788 : 87 Ind. Cas. 19
Limitation Act, 1908 — Section 26
High Courts26 Nov 1924
Gaya Singh Vs Emperor
Patna High Court · 86 Ind. Cas. 718
Penal Code, 1860 (IPC) — Section 376, 511
High Courts26 Nov 1924
Ritbhanjan Rai and Others Vs Emperor
Patna High Court · AIR 1925 Patna 599
Penal Code, 1860 (IPC) — Section 147, 253, 325
High Courts26 Nov 1924Dismissed
Kharbar Vs Abdul Raoof and Others
Allahabad High Court · AIR 1925 All 815