High Courts18 Nov 1924
Mohini Mohan Misra and Others Vs Srimati Sarat Sundari Debi and Another
Calcutta High Court · AIR 1925 Cal 862
Limitation Act, 1963 — Article 148, 19
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,436 of 61,482
High Courts18 Nov 1924
T.D. Kumar and Brothers Vs Beruck and Comens
Calcutta High Court · AIR 1925 Cal 941
High Courts18 Nov 1924
Trikamjee Jiwan Das Vs The Commissioner of Income Tax
Patna High Court · 86 Ind. Cas. 170
Income Tax Act, 1922 — Section 29, 35
High Courts18 Nov 1924
Thrikamji Jiwan Das Vs Commissioner of Income Tax
Patna High Court · (1924) 11 PAT CK 0021
High Courts18 Nov 1924
Ella Lavelette Vs E.A. Tabuni and Others
Patna High Court · 86 Ind. Cas. 92
Civil Procedure Code, 1908 (CPC) — Section 115Succession Act, 1925 — Section 189, 201, 234
High Courts18 Nov 1924
Trikamjee Jiwan Das Vs The Commissioner of Income Tax B and O
Patna High Court · AIR 1925 Patna 352
Income Tax Act, 1922 — Section 29, 35
Privy Council18 Nov 1924
(Mirza) Fida Rasul and others Vs (Mirza) Yakub Beg and others
Privy Council · (1925) AIR(PC) 101
High Courts18 Nov 1924Dismissed
Ali Hammad Vs Ghurpattar Singh and Others
Allahabad High Court · AIR 1925 All 454 : 85 Ind. Cas. 578
High Courts18 Nov 1924Dismissed
Imtiaz-un-nissa Vs Chuttan Lal and Others
Allahabad High Court · AIR 1925 All 236 : 84 Ind. Cas. 746
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts18 Nov 1924
Ram Charan Vs Lal Bihari Varma and Others
Allahabad High Court · AIR 1925 All 752 : 85 Ind. Cas. 676
High Courts18 Nov 1924
In Re: Doraswami Iyer
Madras High Court · 86 Ind. Cas. 339
Penal Code, 1860 (IPC) — Section 385, 420, 507, 508
High Courts18 Nov 1924
Muddana Adenna and Others Vs Muddana Subbanna and Others
Madras High Court · 91 Ind. Cas. 202
Limitation Act, 1963 — Section 14
High Courts18 Nov 1924
Doraswamy Ayyar Vs King-Emperok
Madras High Court · (1925) ILR (Mad) 774
Penal Code, 1860 (IPC) — Section 420, 507
High Courts18 Nov 1924
In Re: Doraisamy Aiyar
Madras High Court · AIR 1925 Mad 480 : (1925) 21 LW 174
Criminal Procedure Code, 1898 (CrPC) — Section 238Penal Code, 1860 (IPC) — Section 508
High Courts18 Nov 1924
The Bombay, Baroda and Central India Railway Co., Ltd. Vs Nattaji Pratapachand Firm
Madras High Court · (1925) 21 LW 728 : (1925) 48 MLJ 400
High Courts18 Nov 1924
Marimbi Vs Kakani Sundard Rao by guardian Desiraju Venkayamma and Another
Madras High Court · AIR 1925 Mad 751 : (1925) 48 MLJ 456
High Courts18 Nov 1924
The B.B. and C.I. Railway Co. Ltd. Vs Nattaji Pratapchand Firm
Madras High Court · AIR 1925 Mad 745 : 87 Ind. Cas. 79
High Courts17 Nov 1924Dismissed
Ranodip Singh Vs Parmeshwar Pershad
Bombay High Court · (1925) 27 BOMLR 175
Limitation Act, 1908 — Section 7