High Courts14 Nov 1924Dismissed
Mt. Mahtab-un-Nissa Vs Rafaqat Ullah and Others
Allahabad High Court · AIR 1925 All 474
Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 53
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,438 of 61,482
High Courts14 Nov 1924Dismissed
Mt. Sham Devi Vs Bhagwat Dayal
Allahabad High Court · (1924) 11 AHC CK 0026
High Courts14 Nov 1924
Vellai Nachiar Vs A.K.R.M.M. Meiyappa Chetty and Others
Madras High Court · AIR 1925 Mad 905
High Courts14 Nov 1924
Pandalapalli Narayana Reddi and Others Vs G. Dyvadeenachar
Madras High Court · (1925) ILR (Mad) 505 : (1925) 21 LW 580 : (1925) 48 MLJ 215
High Courts14 Nov 1924
Pandolapelli Narayana Reddi and Others Vs G. Dyvadeenachar
Madras High Court · AIR 1925 Mad 578(1)
Madras Estates Land Act, 1908 — Section 212(b)
High Courts14 Nov 1924
Subbiah Moopanar Vs Ponnammal and Others
Madras High Court · AIR 1925 Mad 669 : (1925) 21 LW 637
Transfer of Property Act, 1882 — Section 10
High Courts14 Nov 1924
Pachiayee Vs Vallimuthu Velan
Madras High Court · AIR 1925 Mad 639
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts13 Nov 1924
T. Govindasamy Chettiar Vs A.R.M.A.L.P.L. Palaniappa Chettiar
Madras High Court · (1925) 48 MLJ 397
High Courts13 Nov 1924
Doraiswami Mudaliar and Thangavelu Mudaliar and Company Vs M. Doraiswami Aiyangar and Others
Madras High Court · (1925) 48 MLJ 432
High Courts13 Nov 1924Dismissed
Duma Toma Rumav Vs Nathu Farsha Kurel
Bombay High Court · (1925) 27 BOMLR 249
High Courts13 Nov 1924
Ragho Laxman Lohar Vs Govind Vaman Dhapre
Bombay High Court · AIR 1925 Bom 246 : (1925) 27 BOMLR 246 : 87 Ind. Cas. 820
High Courts13 Nov 1924
Sahorali Molla Vs Emperor
Calcutta High Court · AIR 1925 Cal 1120 : 87 Ind. Cas. 103
High Courts13 Nov 1924
Jogesh Chandra Roy Vs Izzat Ali and Others
Calcutta High Court · AIR 1925 Cal 454 : 85 Ind. Cas. 97
Bengal Tenancy Act, 1885 — Section 7(2)
High Courts13 Nov 1924
Radhika Prasad Datta Vs Panchanan Choudhury and Another
Calcutta High Court · 87 Ind. Cas. 788
High Courts13 Nov 1924Allowed
Ambubai Hanmantrao Vs Shankarsa Nagosa
Bombay High Court · (1925) 27 BOMLR 243
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts13 Nov 1924Allowed
Saiyid Manzur Hasan Vs Saiyid Muhammad Zaman
Bombay High Court · (1925) 27 BOMLR 170
High Courts13 Nov 1924
Anant Singh Vs Hari Charan Chaukidar
Patna High Court · AIR 1925 Patna 321
Penal Code, 1860 (IPC) — Section 325
High Courts13 Nov 1924
Cuhi Mian and Another Vs Emperor
Patna High Court · 93 Ind. Cas. 988
Criminal Procedure Code, 1898 (CrPC) — Section 162, 428Penal Code, 1860 (IPC) — Section 332, 380, 457, 75
Privy Council13 Nov 1924
Ramadhin Singh and others Vs Mt. Chandrama Kuer and another
Privy Council · (1925) AIR(PC) 54