Privy Council13 Nov 1924
Saiyid Manzur Hassan and others Vs Saiyid Muhammad Zaman and others
Privy Council · (1925) AIR(PC) 36
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,439 of 61,482
High Courts13 Nov 1924Allowed
Ram Rekha and Others Vs Ram Sunder Dube
Allahabad High Court · 86 Ind. Cas. 834
High Courts13 Nov 1924Allowed
Ram Rehka and Others Vs Ram Sunder Dube
Allahabad High Court · AIR 1925 All 295(1)
High Courts13 Nov 1924
T. Govindasami Chettiar Vs A.R.M.A.L.P.L. Palaniappa Chettiar
Madras High Court · 73 Ind. Cas. 10 : (1925) 21 LW 271
Transfer of Property Act, 1882 — Section 111
High Courts13 Nov 1924
Dewan Bahadur Govindoss Chaturbhujadoss Vs N. Ramadoss
Madras High Court · AIR 1925 Mad 593 : (1925) ILR (Mad) 521 : (1925) 48 MLJ 252
High Courts13 Nov 1924
V. Gopal Chetti and Others Vs The Ripon Press and Sugar Mill Co. Ltd.
Madras High Court · AIR 1925 Mad 633 : (1925) 48 MLJ 232
High Courts13 Nov 1924
Doraisami Mudaliar and Thangavelu Mudaliar and Co. Vs M. Doraiswami Iyangar and Others
Madras High Court · AIR 1925 Mad 753
Transfer of Property Act, 1882 — Section 130
High Courts13 Nov 1924
T. Govindaswami Chettiar Vs A.R.M.A.L.P.L. Palaniappa Chettiar
Madras High Court · AIR 1925 Mad 833
Transfer of Property Act, 1882 — Section 111
High Courts13 Nov 1924
Malyala Surayya and Others Vs Rajah Saheb Meharban Idostan Sree Rajah Ravu Venkata Kumara Mahipathi Surya Rao Bahadur Garu, Sirdar, Rajahmundry Sircar and Rajah of Pithapuram
Madras High Court · (1925) 22 LW 376 : (1925) 48 MLJ 577
High Courts13 Nov 1924
Diwan Bahadur Govindas Chaturbhujadas Vs N. Ramados
Madras High Court · (1925) ILR (Mad) 521 : (1925) 21 LW 733
Bankruptcy Act, 1869 — Section 126
High Courts13 Nov 1924
Dewan Bahadur Govindas Chaturbhujdas Vs N. Ramadoss
Madras High Court · 90 Ind. Cas. 92
Bankruptcy Act, 1869 — Section 126
High Courts13 Nov 1924
V. Gopal Chetty and Others Vs The Ripon press and Sugar Mill Co. Ltd.
Madras High Court · 86 Ind. Cas. 914 : (1925) 21 LW 367
Companies Act, 1956 — Section 162(6)
High Courts13 Nov 1924
Kozhippurath Ammunni Amma's Daughter Pappiamma Vs Kozhippurath Ammunn1 Amma's Daughter Kunhu alias Kuttimalu Amma and Others
Madras High Court · 87 Ind. Cas. 198 : (1925) 21 LW 432
High Courts13 Nov 1924
Doraiswami Mudaliar and Another Vs M. Doraiswami Iyengar and Others
Madras High Court · 87 Ind. Cas. 382
Evidence Act, 1872 — Section 91
High Courts13 Nov 1924
Koshipurath Ammani Amma's daughter Pappi Amma Vs Koshipurath Ammani Amma's daughter Kunhu alias Kutti Malu Amma and Others
Madras High Court · AIR 1925 Mad 761
High Courts13 Nov 1924
Malayala Surayya and Others Vs Rajah Saheb Meharban Idostan Sree Rajah Ravu Venkata Kumara Mahipathi Surya Rao Bahadur Garu, Sirdar, Rajahmundry Sircar and Rajah of Pithapuram
Madras High Court · AIR 1925 Mad 771
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts12 Nov 1924
Ahed Fakir and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 1235 : 87 Ind. Cas. 98
Penal Code, 1860 (IPC) — Section 147, 149
High Courts12 Nov 1924
Mohamed Nuru Amin and Others Vs Monohar Saran Deb Mohanta and Others
Calcutta High Court · AIR 1925 Cal 473
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts12 Nov 1924
Sayma Bibi Vs Madhusudan Mohanta
Calcutta High Court · (1925) ILR (Cal) 472
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts12 Nov 1924
Mohamed Nurul Amin and Others Vs Monohar Soran Deb Mohanta and Others
Calcutta High Court · 85 Ind. Cas. 100
Civil Procedure Code, 1908 (CPC) — Section 105