High Courts10 Nov 1924
C. Govindswami Pillai Vs Doraiswami Mudali and Others
Madras High Court · 91 Ind. Cas. 181
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,441 of 61,482
High Courts08 Nov 1924
Augustin Manwel Pereira Vs Duming Pascol Demello
Bombay High Court · (1925) ILR (Bom) 440
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts07 Nov 1924
Cheragali Bepari and Another Vs Satish Chandra Ghose
Calcutta High Court · 87 Ind. Cas. 847
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 120B
High Courts07 Nov 1924
I.G. Singleton Vs Emperor
Calcutta High Court · AIR 1925 Cal 501
Penal Code, 1860 (IPC) — Section 120, 406, 409, 411, 444
High Courts07 Nov 1924
Rahanaddy Patwary and Others Vs Hasan Ali Jamadar
Calcutta High Court · 96 Ind. Cas. 126
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139A
High Courts07 Nov 1924
Nawab Ali Vs Emperor
Calcutta High Court · AIR 1925 Cal 816 : (1925) ILR (Cal) 470
Criminal Procedure Code, 1898 (CrPC) — Section 360
High Courts07 Nov 1924
Mahabir Singh and Another Vs Giribala Dassi
Calcutta High Court · AIR 1925 Cal 742
Criminal Procedure Code, 1898 (CrPC) — Section 192(1), 202, 203
High Courts07 Nov 1924
Tulaman Baid Vs Prayag Sahu and Others
Patna High Court · AIR 1925 Patna 318
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts07 Nov 1924
Jamal Momim and Another Vs Emperor
Patna High Court · 86 Ind. Cas. 153
Criminal Procedure Code, 1898 (CrPC) — Section 106, 284, 87, 88Evidence Act, 1872 — Section 155, 157Penal Code, 1860 (IPC) — Section 148, 149, 304, 326
High Courts07 Nov 1924
Tulaman Baid Vs Pryag Sahu and Others
Patna High Court · 86 Ind. Cas. 107
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts07 Nov 1924
Kakaraparti Punnayya Vs Chilakalapudi Venkatappa Rao
Madras High Court · 91 Ind. Cas. 754
Transfer of Property Act, 1882 — Section 66
High Courts07 Nov 1924
(Kakaraparti) Punnayya Vs Chilakalapudi Venkatappa Rao
Madras High Court · AIR 1926 Mad 343
High Courts07 Nov 1924
V.A.V.S. Firm Vs P.S.N. Muruganathan Chetti
Madras High Court · AIR 1925 Mad 569 : (1925) ILR (Mad) 514 : (1925) 21 LW 394 : (1925) 48 MLJ 228
High Courts06 Nov 1924
Chhakauri Lall Vs Isher Singh
Patna High Court · 91 Ind. Cas. 814
Criminal Procedure Code, 1898 (CrPC) — Section 145, 147
High Courts06 Nov 1924
Banamali Kumar and Others Vs Emperor
Patna High Court · 86 Ind. Cas. 58
Criminal Procedure Code, 1898 (CrPC) — Section 238, 342Penal Code, 1860 (IPC) — Section 426, 430
High Courts06 Nov 1924Dismissed
Hazari Lal Vs Abbas Mirza
Allahabad High Court · AIR 1925 All 360 : 86 Ind. Cas. 595
High Courts06 Nov 1924
Budh Sagar and Another Vs Bishun Sahai
Allahabad High Court · AIR 1925 All 366
Specific Relief Act, 1877 — Section 21
High Courts06 Nov 1924
Veetiparambil Ahammad Vs Cheriath Chennamangalath Manakkal Karnavan and Another
Madras High Court · 87 Ind. Cas. 578
Transfer of Property Act, 1882 — Section 41
High Courts06 Nov 1924
Kandalam Krishnamacharylu and Another Vs Sathulari Vijayasarathi Minor by Mother and Guardian Rangamma and Others
Madras High Court · 88 Ind. Cas. 646
High Courts06 Nov 1924
L. Pattabi Chetty Vs Gopala Chetty and Others
Madras High Court · AIR 1925 Mad 1181
Criminal Procedure Code, 1898 (CrPC) — Section 476A