High Courts06 Nov 1924
Kadiyala Baswayya Naidu Vs Muniswami Reddi and Others
Madras High Court · AIR 1925 Mad 1155
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,442 of 61,482
High Courts06 Nov 1924
Kandulam Krishnamacharlu Vs Sathuluri Vijayasarathy and Others
Madras High Court · AIR 1925 Mad 823
High Courts06 Nov 1924
Kalyanji (now dead) and Another Vs Ram Deen Lala
Madras High Court · AIR 1925 Mad 609 : (1925) ILR (Mad) 395 : (1925) 21 LW 664 : (1925) 48 MLJ 290
High Courts06 Nov 1924
In Re: R. Krishnaswami Pillai
Madras High Court · (1925) 21 LW 254 : (1925) 48 MLJ 132
High Courts06 Nov 1924
Syed Yusuf Saheb Vs Subhan Bibi
Madras High Court · AIR 1925 Mad 443 : (1925) 21 LW 308 : (1925) 48 MLJ 395
High Courts06 Nov 1924
Kandalam Krishnamacharyulu and Another Vs Sathuluri Vijayasarathi by mother and guardian Rangamma and Others
Madras High Court · (1925) 22 LW 73 : (1925) 48 MLJ 467
High Courts06 Nov 1924
Krishna Ayyar and Another Vs Ayyappa Naick
Madras High Court · AIR 1925 Mad 577 : (1925) 21 LW 641
Penal Code, 1860 (IPC) — Section 430
High Courts06 Nov 1924
(Vettiparambil) Ahammad Vs Cheriath Chennamangalath Manakkal Karnavan and Others
Madras High Court · AIR 1925 Mad 1127
Transfer of Property Act, 1882 — Section 41
High Courts05 Nov 1924
Periamurugappa Asari and Another Vs Manicka Chetty
Madras High Court · 87 Ind. Cas. 213 : (1925) 49 MLJ 68
Transfer of Property Act, 1882 — Section 52
High Courts05 Nov 1924
Sankaran alias Kunhunni Nambudripad and Another Vs Vatakkiniyedath Kirangat Manakkal Sreedharan alias Anujan Nambudripad and Others
Madras High Court · AIR 1925 Mad 894 : (1925) 48 MLJ 691
High Courts05 Nov 1924
Augustin Manwal Pereira Vs Duming Pascol Demello
Bombay High Court · (1924) 26 BOMLR 1243 : 85 Ind. Cas. 160
Criminal Procedure Code, 1898 (CrPC) — Section 250(3)
High Courts05 Nov 1924
Mewa Lal Jha Vs Emperor
Patna High Court · 88 Ind. Cas. 522
Railways Act, 1890 — Section 122(2)
High Courts05 Nov 1924
V. Janakiramayya Vs Nimmacadda Brahmayya
Madras High Court · 88 Ind. Cas. 278
Limitation Act, 1908 — Section 5
High Courts05 Nov 1924
Haji Ali Vs Emperor through Ali Asghar
Allahabad High Court · AIR 1925 All 678 : 85 Ind. Cas. 656
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts05 Nov 1924
Sankaran alias Kunhunni Nambudripad and Another Vs Vatakkimyedath Kiranghat Manakka Sreedharan Alias Anujan Nambudripad and Others
Madras High Court · 90 Ind. Cas. 346
High Courts05 Nov 1924
Venkatachalapathi Iyengar Vs Devaraja Pillai
Madras High Court · AIR 1925 Mad 970
High Courts05 Nov 1924
Durgamma and Others Vs Kechammayya and Others
Madras High Court · AIR 1925 Mad 792 : (1925) 48 MLJ 351
High Courts05 Nov 1924
R. Sabapathy Rao and Others Vs Sabapathy Press Co., Ltd.
Madras High Court · AIR 1925 Mad 489 : (1925) ILR (Mad) 448 : (1925) 21 LW 359 : (1925) 48 MLJ 118
Companies Act, 1956 — Section 162
High Courts05 Nov 1924
V. Janakiramayya Vs Nimmagadda Brahmayya
Madras High Court · AIR 1925 Mad 709 : (1925) 48 MLJ 457
High Courts05 Nov 1924
Bhallamudi Kama Sastri Vs Thirumamidi Kannamma and Others
Madras High Court · AIR 1925 Mad 638 : (1925) 48 MLJ 284