High Courts12 Nov 1924
Emperor Vs Nathu Kasturchand Marwadi
Bombay High Court · AIR 1925 Bom 170 : (1925) 27 BOMLR 105 : (1926) ILR (Bom) 42
Criminal Procedure Code, 1898 (CrPC) — Section 342(1)Penal Code, 1860 (IPC) — Section 352
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,440 of 61,482
High Courts12 Nov 1924
Nathuni Narayan Singh and Others Vs Mahant Arjun Gir and Others
Patna High Court · AIR 1925 Patna 434
Contract Act, 1872 — Section 43
High Courts12 Nov 1924
Bajrang Prasad Singh Vs Mt. Sonejhari Kuer and Others
Patna High Court · AIR 1925 Patna 521
Limitation Act, 1963 — Section 18
High Courts12 Nov 1924Allowed
Kharak Singh Vs Laccham Singh
Allahabad High Court · AIR 1925 All 293(1)
Civil Procedure Code, 1908 (CPC) — Section 33
High Courts12 Nov 1924Dismissed
Raghubir Saran Das Vs Ram Das
Allahabad High Court · (1924) 11 AHC CK 0023
High Courts12 Nov 1924Dismissed
Rafat-un-nissa Begam Vs Hussaini Begam
Allahabad High Court · AIR 1925 All 215 : 84 Ind. Cas. 786
High Courts12 Nov 1924
Arjee Prabappa Chetti Vs Koneti Desikachari
Madras High Court · AIR 1925 Mad 1131 : 90 Ind. Cas. 1028 : (1925) 22 LW 78 : (1925) 49 MLJ 101
Limitation Act, 1963 — Section 20
High Courts12 Nov 1924
P. Sambasiva Sastrial Vs Ramaswami Sastrial and Others
Madras High Court · AIR 1925 Mad 803 : (1925) 48 MLJ 353
High Courts11 Nov 1924Allowed
Ramchandra Hanmant Deshpande Vs Kashinath Laxman Deshpande
Bombay High Court · AIR 1925 Bom 288 : (1925) 27 BOMLR 241
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Evidence Act, 1872 — Section 92
High Courts11 Nov 1924
Mahomedally Ebrahimji Leheri Vs Haji Abdulla Kazim
Bombay High Court · AIR 1925 Bom 167 : (1925) 27 BOMLR 102 : 94 Ind. Cas. 631
Transfer of Property Act, 1882 — Section 106
High Courts11 Nov 1924
(Sir) Hukumchand Kasliwal and Another Vs Radhakissen Chamaria and Others
Calcutta High Court · AIR 1925 Cal 916
Companies Act, 1956 — Section 171
High Courts11 Nov 1924
Hem Kanta Ghosh and Others Vs Srimati Monoj Prova Singha and Another
Calcutta High Court · 87 Ind. Cas. 173
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
High Courts11 Nov 1924
Gokul Prasad and Another Vs Debi Prasad
Allahabad High Court · AIR 1925 All 311
Criminal Procedure Code, 1898 (CrPC) — Section 435Penal Code, 1860 (IPC) — Section 437
High Courts11 Nov 1924
T.A. Balakrishna Odayar and Another Vs Chakravarthy V. Jagannada Chariar and Others
Madras High Court · AIR 1925 Mad 820 : 87 Ind. Cas. 194 : (1925) 48 MLJ 535
High Courts11 Nov 1924
W.M. Varadaraja Mudaliar Vs M. Arumugam Pillai
Madras High Court · AIR 1925 Mad 1216 : (1925) 22 LW 15
Presidency Small Cause Courts Act, 1882 — Section 39
High Courts10 Nov 1924Dismissed
Maqsud Ali and Others Vs Abdullah and Others
Allahabad High Court · AIR 1925 All 342 : 92 Ind. Cas. 468
High Courts10 Nov 1924
O. Govindaswami Pillai Vs Doraiswami Mudali and Others
Madras High Court · AIR 1926 Mad 120