High Courts04 Nov 1924
Gadadhar Sarkar Vs Emperor
Calcutta High Court · 87 Ind. Cas. 845
Penal Code, 1860 (IPC) — Section 368
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,443 of 61,482
High Courts04 Nov 1924
Golam Bari Gazi Vs Yar Ali Khan
Calcutta High Court · AIR 1925 Cal 480a
Criminal Procedure Code, 1898 (CrPC) — Section 363
High Courts04 Nov 1924
Durga Ram and Others Vs Emperor
Patna High Court · 86 Ind. Cas. 156
Criminal Procedure Code, 1898 (CrPC) — Section 106, 342Penal Code, 1860 (IPC) — Section 147, 325
High Courts04 Nov 1924
Adit Prasad Singh Vs Ramharakh Ahir
Patna High Court · AIR 1925 Patna 435
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
High Courts04 Nov 1924Dismissed
Banarsi Das Vs Municipal Board of Amroha and Others
Allahabad High Court · AIR 1925 All 234 : 85 Ind. Cas. 761
Uttar Pradesh Municipalities Act, 1916 — Section 321
High Courts04 Nov 1924
Venkatarama Iyer Vs R. Narayanaswami Iyer
Madras High Court · AIR 1925 Mad 1098
High Courts03 Nov 1924
A. Rama Rao Vs A. Thimmappa
Madras High Court · AIR 1925 Mad 732 : (1925) 48 MLJ 463
High Courts03 Nov 1924
Bahadur Molla and Others Vs Emperor through Ismail and Another
Calcutta High Court · 85 Ind. Cas. 135
Criminal Procedure Code, 1898 (CrPC) — Section 415A
High Courts03 Nov 1924
Sarat Chandra Kar and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 821
Criminal Procedure Code, 1898 (CrPC) — Section 364
High Courts03 Nov 1924
Bahadur Molla and Others Vs Ismail and Another
Calcutta High Court · AIR 1925 Cal 329
Criminal Procedure Code, 1898 (CrPC) — Section 380, 404, 562
High Courts03 Nov 1924
Pramatha Nath Sanyal Vs Kali Kumar Dutt
Calcutta High Court · (1925) ILR (Cal) 440
Companies Act, 1913 — Section 92(5)
High Courts03 Nov 1924
Sarat Chandra Kar Vs Emperor
Calcutta High Court · (1925) ILR (Cal) 446
Criminal Procedure Code, 1898 (CrPC) — Section 364
High Courts03 Nov 1924
Bahadur Molla Vs Ismail
Calcutta High Court · (1925) ILR (Cal) 463
Criminal Procedure Code, 1898 (CrPC) — Section 562(1)
High Courts03 Nov 1924
Murari Lal and Another Vs E.V. David and Another
Allahabad High Court · (1924) 11 AHC CK 0001
High Courts03 Nov 1924
Muthu Goundan Vs Emperor
Madras High Court · AIR 1925 Mad 400 : (1925) 21 LW 661
Penal Code, 1860 (IPC) — Section 182, 211
High Courts02 Nov 1924
Edmund Bendit and Another Vs Edgar Raphael Prudhomme under the name and style of Hope Prudhomme Company
Madras High Court · (1925) ILR (Mad) 538 : (1925) 48 MLJ 374
High Courts31 Oct 1924Dismissed
Raja Sasi Sekhareswar Roy Vs Lalit Mohan Maitra
Bombay High Court · (1925) 27 BOMLR 166
High Courts31 Oct 1924
Sheikh Abdul Gani Vs Sito Singh @ Sitabi Singh and Others
Patna High Court · 86 Ind. Cas. 143
Court Fees Act, 1870 — Article 5 Sch. I