High Courts29 Oct 1924
Ganshamdoss Narayandoss and Others Vs Saraswathi Bai and Others
Madras High Court · AIR 1925 Mad 861 : (1925) 21 LW 415
Succession Act, 1865 — Section 50
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,445 of 61,482
High Courts29 Oct 1924
Meenakshi Ammal Vs Karuppanna Pillai alias Muthuswami Pillai
Madras High Court · AIR 1925 Mad 491 : (1925) 21 LW 142
Criminal Procedure Code, 1898 (CrPC) — Section 489
High Courts29 Oct 1924
Badsha Vs Emperor
Madras High Court · 74 Ind. Cas. 59
Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 379, 420
High Courts29 Oct 1924
In Re: Badsha
Madras High Court · AIR 1925 Mad 496 : (1925) 21 LW 40
Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 379, 420
High Courts29 Oct 1924
Acharath Parakat Kunhi Pakki Vs Mekkileri Karai Kavari and Another
Madras High Court · AIR 1925 Mad 1028
High Courts28 Oct 1924Allowed
Cowasji Edalji Dadachanji Vs Ratanbai
Bombay High Court · (1925) 27 BOMLR 1
Succession Act, 1856 — Section 107
Privy Council28 Oct 1924
Cowasji Edalji Dadachanji Vs Ratanbai and another
Privy Council · (1925) AIR(PC) 27
High Courts28 Oct 1924
In Re: Samanathu Kusunugadu
Madras High Court · 86 Ind. Cas. 715
Penal Code, 1860 (IPC) — Section 392, 394, 457
High Courts28 Oct 1924
Devabhaktuni Butchamma Vs Devabhaktuni Punnamma
Madras High Court · AIR 1925 Mad 896 : (1925) 21 LW 698
High Courts28 Oct 1924
Sri Toleti Satyanarayanamoorthi Vs Jayanti Butchayya
Madras High Court · AIR 1925 Mad 606 : (1925) 48 MLJ 249
High Courts28 Oct 1924
Vangali Venkanna and Others Vs Polamarasetti Chinna Appalaswami
Madras High Court · (1925) 48 MLJ 217
High Courts28 Oct 1924
A.S. Pakkir Mahamud Rowthen and Another Vs Pichai Thevan and Others
Madras High Court · AIR 1926 Mad 625
High Courts28 Oct 1924
Vengali Venkanna and Others Vs Polamarasetti China Appala Swami
Madras High Court · AIR 1925 Mad 749
Limitation Act, 1963 — Article 97
High Courts28 Oct 1924
Vangali Venkatanna and Others Vs Polamanasetti China Appalaswami
Madras High Court · 86 Ind. Cas. 755 : (1925) 22 LW 126
Madras Hereditary Village Offices Act, 1895 — Section 5
High Courts28 Oct 1924
A.S. Pakkiar Mahamud Rowthen and Another Vs Pichai Thevan and Others
Madras High Court · 92 Ind. Cas. 465
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts27 Oct 1924
(Maharajdhiraj Sir) Rameshwar Singh Vs Sheikh Waizul Haq
Patna High Court · AIR 1925 Patna 356
High Courts27 Oct 1924
Maharajadhiraj Sir Rameshwar Singh Vs Sheikh Waizul Haq
Patna High Court · 86 Ind. Cas. 948
High Courts27 Oct 1924
Peria Koil Kelvi Appan Govinda Ramaniya Peria Jeeyangarswami Vs Mahomed Esoof Sahib
Madras High Court · AIR 1925 Mad 834 : 87 Ind. Cas. 386 : (1925) 21 LW 398
Limitation Act, 1963 — Article 142
High Courts25 Oct 1924
Gunananda Dhone Vs Lala Santi Prakash Nandy
Calcutta High Court · AIR 1925 Cal 613
Criminal Procedure Code, 1898 (CrPC) — Section 177, 179