High Courts24 Oct 1924
Mallipeddi Lakshmamma Vs Mallipeddi Venkatasubbiah and Others
Madras High Court · AIR 1925 Mad 795 : 87 Ind. Cas. 210 : (1925) 48 MLJ 266
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,446 of 61,482
High Courts24 Oct 1924Allowed
Nanhe Lal Vs Emperor
Allahabad High Court · AIR 1925 All 301
Public Gambling Act, 1867 — Section 4
High Courts24 Oct 1924
Divi Dwarkacharyulu Vs Kothapalli Srikrishnan
Madras High Court · 87 Ind. Cas. 825
High Courts24 Oct 1924
Avugaddi Jogamma and Others Vs Lalian Pothanna
Madras High Court · 88 Ind. Cas. 903
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24Contract Act, 1872 — Section 2(b)
High Courts24 Oct 1924
(Divi) Dwarkacharyulu Vs Kothapalli Srikrishnan
Madras High Court · AIR 1925 Mad 1152
High Courts24 Oct 1924
Avugaddi Jogamma and Others Vs Lalam Pothanna
Madras High Court · AIR 1925 Mad 763 : (1925) 48 MLJ 287
High Courts24 Oct 1924
Maya Krishna Kone Vs Kulasekhara Mudaliar
Madras High Court · AIR 1925 Mad 465 : (1925) ILR (Mad) 392 : (1925) 21 LW 144 : (1925) 48 MLJ 116
Madras Local Boards Act, 1884 — Section 55
High Courts23 Oct 1924
T.C. Xavier Vs E.C. Joseph
Madras High Court · AIR 1925 Mad 614 : 87 Ind. Cas. 216 : (1925) 21 LW 654 : (1925) 48 MLJ 268
High Courts23 Oct 1924Dismissed
Emperor Vs Barendra Kumar Ghosh
Bombay High Court · (1925) 27 BOMLR 148
Criminal Procedure Code, 1898 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 302, 34
Privy Council23 Oct 1924
Dasaraju Jagannadha Rao Pantulu Garu Vs Sri Vyricherla Suryanarayanaraj Bahadur Garu and others
Privy Council · (1925) AIR(PC) 31
High Courts23 Oct 1924
Subbamma and Another Vs Adimoorthappa and Others
Madras High Court · AIR 1925 Mad 635
High Courts23 Oct 1924
Sudalaimuthu Thevan (dead) and Others Vs Sappani Thevar
Madras High Court · AIR 1925 Mad 446 : (1925) 48 MLJ 185
Transfer of Property Act, 1882 — Section 3
High Courts23 Oct 1924
Nakondu Nagasami Iyer Vs Thirukonda Ellaragan
Madras High Court · AIR 1925 Mad 1191
Transfer of Property Act, 1882 — Section 89
High Courts23 Oct 1924
Subbamma and Another Vs Adimoortheppa and Others
Madras High Court · 86 Ind. Cas. 269 : (1925) 21 LW 85
High Courts23 Oct 1924
Guntreddi Mallu Nayudu and Others Vs Guntreddi Chinna Gavuru Naidu and Others
Madras High Court · AIR 1925 Mad 1146
Madras Estates Land Act, 1908 — Section 3(5)
High Courts22 Oct 1924
Anappindi Somayya Vs Ayyalasomayajula Venkayya and Others
Madras High Court · AIR 1925 Mad 673 : (1925) 22 LW 81 : (1925) 48 MLJ 224
High Courts22 Oct 1924
Kudappa Sotharamayya Vs Rongala Samudrudu and Others
Madras High Court · 86 Ind. Cas. 4
High Courts22 Oct 1924
S. Arunachala Naidu Vs S.R. Balakrishna and Co.
Madras High Court · 86 Ind. Cas. 201
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7
High Courts22 Oct 1924
Anapindi Somayya Vs Ayyala Somayajula Venkatayya and Others
Madras High Court · 86 Ind. Cas. 483