High Courts22 Oct 1924
Karippayi Kathiri and Others Vs Karutiprath Kannan
Madras High Court · AIR 1925 Mad 1172
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,447 of 61,482
High Courts22 Oct 1924
Kudappa Seetharammayya Vs Rongala Samudrudu and Others
Madras High Court · AIR 1925 Mad 384 : (1925) 21 LW 69
High Courts22 Oct 1924
R. Arunachala Naidu Vs S.R. Balakrishna and Co.
Madras High Court · AIR 1925 Mad 449 : (1925) ILR (Mad) 559 : (1925) 21 LW 147 : (1925) 48 MLJ 134
Civil Procedure Code, 1908 (CPC) — Section 110Limitation Act, 1963 — Section 5
High Courts22 Oct 1924
Ganta Daniyelu Vs Gunti Yesu Ratnam
Madras High Court · AIR 1925 Mad 1110
Succession Act, 1925 — Section 187
High Courts21 Oct 1924
Kodavati Subbamma and Another Vs Kodavati Papayya
Madras High Court · (1925) 48 MLJ 425
High Courts21 Oct 1924Allowed
Sat Narain Vs Behari Lal
Bombay High Court · (1925) 27 BOMLR 135
Civil Procedure Code, 1882 — Section 266Presidency Towns Insolvency Act, 1909 — Section 17
Privy Council21 Oct 1924
Maung Dwe and others Vs Khoo Haung Shein and others
Privy Council · (1925) AIR(PC) 29
High Courts21 Oct 1924
Narikkote Kunnamangalath Ithisseri Kuberan Nambudri Vs Pothua Kalloor Koman Nair
Madras High Court · 88 Ind. Cas. 421
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts21 Oct 1924Dismissed
Ram Sewak Vs Emperor
Allahabad High Court · AIR 1925 All 313(1) : 85 Ind. Cas. 382
Penal Code, 1860 (IPC) — Section 100
High Courts21 Oct 1924Disposed Of
(Sheikh) Muhammad Akbar Vs Emperor
Allahabad High Court · AIR 1925 All 283 : 85 Ind. Cas. 378
Criminal Procedure Code, 1898 (CrPC) — Section 528
High Courts21 Oct 1924
Rajagopala Chariar Vs Thiagarya Mudali
Madras High Court · 86 Ind. Cas. 481
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts21 Oct 1924
K.N. Krishnaswami Bhagavathar Vs N.A. Thirumalai Iyar and Others
Madras High Court · AIR 1926 Mad 101 : 90 Ind. Cas. 410
High Courts21 Oct 1924
Narikkote Kunnamangalath Ittisseri Kuberan Nambudri Vs Pothera Kalloor Koman Nair
Madras High Court · (1925) 48 MLJ 251
High Courts21 Oct 1924
Kodavati Subamma and Another Vs Kodavati Papayya
Madras High Court · AIR 1925 Mad 748
High Courts21 Oct 1924
Kodavali Subbamma and Another Vs Kodavali Papayya Kodavali Ramanna, Minor by Guardian K. Subbamma Vs Pattapagalu Venkappa and Kalapala Venkayya and Others
Madras High Court · 87 Ind. Cas. 187
High Courts20 Oct 1924
Sheodhari Rai Vs Jhingur Rai and Others
Patna High Court · 88 Ind. Cas. 993
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 379, 395
High Courts20 Oct 1924Dismissed
Azimuddin Vs Emperor
Allahabad High Court · AIR 1925 All 307
Uttar Pradesh Excise Act, 1910 — Section 64
High Courts20 Oct 1924
Uttaravelli Peda Appala Naidu and Another Vs Uttaravelli Appala Naidu and Others
Madras High Court · AIR 1925 Mad 1148 : 87 Ind. Cas. 711
Civil Procedure Code, 1908 (CPC) — Section 47