High Courts20 Oct 1924
Vabalareddi Mallaya and Others Vs Nayana Gajapathiraju Manya Sultan Bahadur, Trustee of Viziangaram Estate
Madras High Court · AIR 1925 Mad 464
Madras Estates Land Act, 1908 — Section 77
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,448 of 61,482
High Courts20 Oct 1924
Sivagami Ammal and Another Vs T.S. Gopalaswami Odayar and Others
Madras High Court · AIR 1925 Mad 765 : 87 Ind. Cas. 372 : (1925) 22 LW 586 : (1925) 48 MLJ 390
High Courts20 Oct 1924
Vabala Reddi Mallayya and Others Vs Sri Raja Mirja Sri Pushvati Alaka Narayana Gajapathiraju Maharaju Manya Sultan Bahadur Trustee of Vijayanagaram Estate
Madras High Court · 86 Ind. Cas. 13 : (1925) 21 LW 42
Limitation Act, 1963 — Section 14Madras Estates Land Act, 1908 — Section 77
High Courts18 Oct 1924
Veera Raghavachariar and Others Vs The Secretary of State for India in Council
Madras High Court · 86 Ind. Cas. 485
Evidence Act, 1872 — Section 113Land Acquisition Act, 1894 — Section 6(3)
High Courts17 Oct 1924
Atmaram Sakharam Kalkye Vs Vaman Janardan Kashelikar
Bombay High Court · AIR 1925 Bom 210 : (1925) 27 BOMLR 290 : 87 Ind. Cas. 490
Contract Act, 1872 — Section 25Transfer of Property Act, 1882 — Section 123
High Courts17 Oct 1924
Hajee Sahib Hameed Labbai Vs S. Mahamud Khather Pillai Marakayar and Others
Madras High Court · 86 Ind. Cas. 1022
High Courts17 Oct 1924
Asirvada Nadan Vs S. Vedamuthu Nadan
Madras High Court · AIR 1925 Mad 1147
Contract Act, 1872 — Section 25
High Courts17 Oct 1924
Lakshminarayana Kulluraya Vs Rajamma and Another
Madras High Court · AIR 1925 Mad 796 : 95 Ind. Cas. 1002 : (1925) 21 LW 250
Limitation Act, 1908 — Article 134
High Courts17 Oct 1924
Sri Kallalagar Devasthanam Vs Anthony Moopan
Madras High Court · AIR 1925 Mad 454 : (1925) 48 MLJ 147
High Courts17 Oct 1924
Chidambara Velan Vs Sangili Servai and Others
Madras High Court · (1925) 48 MLJ 111
Madras Estates Land Act, 1908 — Section 112
High Courts17 Oct 1924
Haji Sahib Hameed Labbai Vs S. Mahamad Khather Pillai Marakayar and Others
Madras High Court · AIR 1925 Mad 985
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts16 Oct 1924
In Re: Grandhe Venkatasubbiah
Madras High Court · (1925) 21 LW 190 : (1925) 48 MLJ 195
High Courts16 Oct 1924
P. Veerappa Naidu Vs Avudayammal and Others
Madras High Court · AIR 1925 Mad 438 : (1925) ILR (Mad) 262 : (1925) 21 LW 688 : (1925) 48 MLJ 106
Criminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts15 Oct 1924
The Acting Secretary, Board of Revenue, Separate Revenue Vs The Agent, South Indian Railway Company, Ld.
Madras High Court · (1925) ILR (Mad) 368
Stamp Act, 1899 — Section 57
High Courts15 Oct 1924
The Acting Secretary, Board of Revenue (Separate Revenue) Vs The Agent, South Indian Railway Company Ltd.
Madras High Court · AIR 1925 Mad 434 : (1925) ILR (Mad) 368 : (1925) 48 MLJ 161
High Courts14 Oct 1924
M.K. Sheik Dawood Saheb Vs Moideen Batcha Saheb and Others
Madras High Court · AIR 1925 Mad 566 : 87 Ind. Cas. 331 : (1925) 21 LW 327 : (1925) 48 MLJ 264
High Courts14 Oct 1924
(Vonnakota) Viraju Vs (Vatsvaya) Bangaraju and Another
Madras High Court · AIR 1926 Mad 631
High Courts14 Oct 1924
John Over Vs Muriel Alleen Isidore Over
Bombay High Court · AIR 1925 Bom 231 : (1925) ILR (Bom) 368
Divorce Act, 1869 — Section 10
High Courts14 Oct 1924
In Re: Jagerdeo Ramsumer Tewari
Bombay High Court · (1924) 26 BOMLR 1252 : 85 Ind. Cas. 138
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts14 Oct 1924
Palakanda Chinna Suryanarayana Deo Vs Mandina Appayya and Others
Madras High Court · AIR 1925 Mad 947
Civil Procedure Code, 1908 (CPC) — Section 11