High Courts17 Nov 1924
Chiranjilal Ramlal Vs B.N. Ry. Co., Ld.
Calcutta High Court · (1925) ILR (Cal) 372 : 86 Ind. Cas. 127
Limitation Act, 1908 — Article 31
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,437 of 61,482
High Courts17 Nov 1924
Thomas Vs Thomas
Calcutta High Court · (1925) ILR (Cal) 379
Divorce Act, 1869 — Section 2
High Courts17 Nov 1924
Chiranji Lal Ram Lal Vs B.N. Ry. Co. Ltd.
Calcutta High Court · AIR 1925 Cal 559
Limitation Act, 1908 — Article 31
High Courts17 Nov 1924
Amarta Lal Kumar Vs Sisir Kumar Basu and Others
Calcutta High Court · 87 Ind. Cas. 651
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts17 Nov 1924Dismissed
Fateh Singh Vs Jagannath Baksh Singh
Bombay High Court · (1925) 27 BOMLR 725
Civil Procedure Code, 1908 (CPC) — Section 11
Privy Council17 Nov 1924
Ranodip Singh and others Vs Parmeshwar Parshad and others
Privy Council · (1925) AIR(PC) 33
Privy Council17 Nov 1924
Fateh Singh and others Vs Jagannath Baksh Singh and another
Privy Council · (1925) AIR(PC) 55
High Courts17 Nov 1924Dismissed
Mahfuz Ali Khan Vs Seth Radha Kishen
Allahabad High Court · AIR 1925 All 297 : 85 Ind. Cas. 477
Civil Procedure Code, 1908 (CPC) — Section 60(n)
High Courts16 Nov 1924
Ramling Parvataya Samble Vs Bhagvant Sambhuappa
Bombay High Court · AIR 1926 Bom 375
High Courts14 Nov 1924
Pechiayee Vs Vallaimuthu Velan
Madras High Court · 87 Ind. Cas. 437 : (1925) 48 MLJ 405
High Courts14 Nov 1924
Ahmed Ali Vs Madhab Ram Namasudra and Another
Calcutta High Court · AIR 1925 Cal 671
High Courts14 Nov 1924
Ahamed Ali Vs Madbab Ram Namasudra and Another
Calcutta High Court · 86 Ind. Cas. 646
High Courts14 Nov 1924
H.V. Low and Co. Vs Hazarimull Babu and Others
Calcutta High Court · 94 Ind. Cas. 786
Transfer of Property Act, 1882 — Section 56
High Courts14 Nov 1924Allowed
Rampratab Marwari Vs Sheikh Satif and others
Patna High Court · (1924) 11 PAT CK 0032
High Courts14 Nov 1924
Radhakishun Chamaria Vs Zalim Singh
Patna High Court · AIR 1925 Patna 455
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2Transfer of Property Act, 1882 — Section 86, 90
High Courts14 Nov 1924
Saiyid Ali Imam Vs Emperor
Patna High Court · AIR 1925 Patna 281
Income Tax Act, 1922 — Section 66(1), 7(1)
High Courts14 Nov 1924
Shambhu Khatri Vs King Emperor
Patna High Court · AIR 1924 Patna 553
Criminal Procedure Code, 1898 (CrPC) — Section 30Penal Code, 1860 (IPC) — Section 299, 304
High Courts14 Nov 1924Disposed Off
Musammat Mahtab-Un-Nissa Vs Rifaqat-Ullah and Others
Allahabad High Court · AIR 1925 All 474
Contract Act, 1872 — Section 24Transfer of Property Act, 1882 — Section 6(h)