High Courts03 Dec 1924
Fatema Bibi and Others Vs Radha Syam Saha Banik and Others
Calcutta High Court · 87 Ind. Cas. 660
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,428 of 61,482
High Courts03 Dec 1924
Kutiswar Mondal and Others Vs Jitendra Nath Sen and Others
Calcutta High Court · AIR 1926 Cal 316
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts03 Dec 1924
Fatema Bibi and Others Vs Radha Syam (sic) Banik
Calcutta High Court · AIR 1926 Cal 343
High Courts03 Dec 1924Allowed
Lakshmi Chand Vs Lila Dhar
Allahabad High Court · AIR 1925 All 745 : 87 Ind. Cas. 182
High Courts03 Dec 1924Dismissed
Jhau Lal Vs Emperor
Allahabad High Court · AIR 1925 All 310
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts03 Dec 1924Dismissed
Ram Ghulam alias Faqir Chand Vs Ram Chandra and Others
Allahabad High Court · (1924) 12 AHC CK 0018
High Courts03 Dec 1924
Annamdevula Tata Alias Venkatarayudu and Others Vs Khan Saheb Khwaja Ahamadulla Khan Sahib Bahadur and Another
Madras High Court · 90 Ind. Cas. 401
High Courts03 Dec 1924
T.N. Rajagopalachari Vs Narsimha Thathachariar and Others
Madras High Court · AIR 1925 Mad 1182
High Courts03 Dec 1924
Annamdevula Thata alias Venkatarayudu and Others Vs Khan Saheb Khwaja Ahamadulla Khan Saheb Bahadur and Another
Madras High Court · AIR 1925 Mad 890 : (1925) 22 LW 528 : (1925) 48 MLJ 701
High Courts02 Dec 1924Dismissed
Jag Prasad Rai Vs Musammat Singari
Bombay High Court · (1925) 27 BOMLR 760
High Courts02 Dec 1924Allowed
Tulsi Ram Vs Ram Saran Das
Bombay High Court · (1925) 27 BOMLR 777
Evidence Act, 1872 — Section 65(c)Negotiable Instruments Act, 1881 (NI) — Section 87
High Courts02 Dec 1924
Prabhat Chandra Barua Vs Emperor
Calcutta High Court · (1925) ILR (Cal) 546
Income Tax Act, 1922 — Section 66(2)Letters Patent Act, 1865 — Section 15
High Courts02 Dec 1924
Rash Behary Karury Vs The Corporation of Calcutta
Calcutta High Court · 87 Ind. Cas. 970
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts02 Dec 1924
Probhat Chandra Barma Vs The Kinq-Emperor
Calcutta High Court · AIR 1925 Cal 598 : 84 Ind. Cas. 31
Income Tax Act, 1961 — Section 66(2)Letters Patent Act, 1865 — Section 15, 36
High Courts02 Dec 1924
Raja Probhat Chandra Barua Vs Emperor
Calcutta High Court · 87 Ind. Cas. 653
Income Tax Act, 1922 — Section 66(2)
High Courts02 Dec 1924
Maharaj Dhiraj of Dharbhanga Vs Commissioner of Income Tax
Patna High Court · AIR 1925 Patna 313
Income Tax Act, 1922 — Section 22(4), 37, 39
High Courts02 Dec 1924
Musammat Abbasi Begum Vs Musammat Yaquti Begum, minor, through her guardian Syiyid Aziz-Ud-Din Hussain
Patna High Court · 93 Ind. Cas. 628
Guardians and Wards Act, 1890 — Section 3, 34, 41, 45
High Courts02 Dec 1924Dismissed
Ajudhia Prasad and Others Vs Emperor
Allahabad High Court · AIR 1925 All 664