High Courts09 Dec 1924Allowed
Kanhaiya Lal Vs Niranjan Lal and Others
Allahabad High Court · AIR 1925 All 367
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,426 of 61,482
High Courts09 Dec 1924Dismissed
Murlidhar Vs Mahboob Khan
Allahabad High Court · AIR 1925 All 644 : 85 Ind. Cas. 848
High Courts09 Dec 1924
In Re: Nari alias Senjimalai
Madras High Court · AIR 1925 Mad 716 : (1925) 21 LW 472 : (1925) 48 MLJ 594
High Courts08 Dec 1924
Kumara Goundan Vs Thevaraya Reddi and Others
Madras High Court · AIR 1925 Mad 1113 : 87 Ind. Cas. 635 : (1925) 48 MLJ 616
High Courts08 Dec 1924
The Official Assignee of Bengal Vs Yokohama Specie Bank Ltd.
Calcutta High Court · AIR 1925 Cal 640 : 87 Ind. Cas. 392
Presidency Towns Insolvency Act, 1909 — Section 55, 65
High Courts08 Dec 1924
In Re: Maruti Vithu
Bombay High Court · AIR 1925 Bom 247 : (1925) 27 BOMLR 350 : 87 Ind. Cas. 596
Criminal Procedure Code, 1898 (CrPC) — Section 345, 435
High Courts08 Dec 1924Dismissed
Manilal Jibhai Vs Ishvarbhai Samalbhai
Bombay High Court · AIR 1925 Bom 367 : (1925) 27 BOMLR 421 : 87 Ind. Cas. 934
Civil Procedure Code, 1908 (CPC) — Section 81
High Courts08 Dec 1924
(Shaikh) Ali Hussain Vs Faguni Rai and Others
Patna High Court · AIR 1925 Patna 367
High Courts08 Dec 1924Dismissed
Firm Ram Gopal-Mool Chand Vs Income Tax Commissioner
Allahabad High Court · AIR 1925 All 403 : 87 Ind. Cas. 797
Income Tax Act, 1961 — Section 66(6)
High Courts08 Dec 1924Dismissed
East Indian Railway Company Vs Tota Ram Pirbhu Dayal
Allahabad High Court · (1924) 12 AHC CK 0024
High Courts08 Dec 1924
In Re: G. Narasimhachariar, B.A., B.L., High Court Vakil
Madras High Court · AIR 1925 Mad 797 : (1925) 22 LW 152
High Courts07 Dec 1924
Ramakrishna Iyer Vs Sithai Ammal
Madras High Court · 91 Ind. Cas. 395
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 211
Privy Council06 Dec 1924
Haji Hedayetulla Vs Mahomed Kamil and others
Privy Council · (1924) AIR(PC) 93
High Courts05 Dec 1924
A.L.V.R.P. Veerappa Chettiar represented by his authorised agent M.V. Somanatha Aiyar Vs Municipal Council
Madras High Court · AIR 1925 Mad 607 : (1925) ILR (Mad) 476 : (1925) 21 LW 457 : (1925) 48 MLJ 428
High Courts05 Dec 1924
Ramaswami Chettiar Vs Venkatarama Aiyar and Others
Madras High Court · (1925) 49 MLJ 523
Civil Procedure Code, 1908 (CPC) — Section 14
High Courts05 Dec 1924
Manikbai Vishnudas Gujjar Vs Gokuldas Ramdas Karadgi
Bombay High Court · AIR 1925 Bom 363 : (1925) 27 BOMLR 414 : 87 Ind. Cas. 816
High Courts05 Dec 1924Allowed
Vishnu Ramchandra Deshpande Vs Tukaram Ganu Bogar
Bombay High Court · AIR 1925 Bom 375 : (1925) 27 BOMLR 449 : 87 Ind. Cas. 779
Bombay Land Revenue Act, 1870 — Section 83
High Courts05 Dec 1924Dismissed
Mohanlal Motilal Shah Vs Harilal Bhogilal Shah
Bombay High Court · AIR 1925 Bom 346 : (1925) 27 BOMLR 419 : 87 Ind. Cas. 929
High Courts05 Dec 1924
Ashutose Roy and Others Vs Harish Chandra Chattopadhya and Others
Calcutta High Court · 86 Ind. Cas. 810
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts05 Dec 1924
Surendra Nath Tagore Vs K.S. Bannerjee and Others
Calcutta High Court · AIR 1925 Cal 630
Land Acquisition Act, 1894 — Section 18, 20, 30