High Courts12 Dec 1924
Akki Guru Basappa and Another Vs Vuluvathi Setra Santhappa and Others
Madras High Court · AIR 1925 Mad 710 : 83 Ind. Cas. 133 : (1925) 48 MLJ 496
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,424 of 61,482
High Courts12 Dec 1924
Chennapragada Narayanamurthy Vs The Secretary of State for India in Council
Madras High Court · AIR 1925 Mad 963 : 90 Ind. Cas. 555 : (1925) 22 LW 482 : (1925) 48 MLJ 682
High Courts12 Dec 1924
Veerappa Goundan through his grandfather and next friend Alagia Goundan Vs Veerappa Goundan and Others
Madras High Court · AIR 1925 Mad 886 : (1925) 48 MLJ 512
High Courts12 Dec 1924
In Re: Appasamy Aiyar
Madras High Court · AIR 1925 Mad 1122 : (1925) 22 LW 554 : (1925) 49 MLJ 276
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts12 Dec 1924
Gopinatha Chowdhari and Another Vs Kristno Chowdhari
Madras High Court · AIR 1925 Mad 881 : 87 Ind. Cas. 669 : (1925) 21 LW 582
Transfer of Property Act, 1882 — Section 98
High Courts12 Dec 1924
In Re: Appaswamy Iyer
Madras High Court · 91 Ind. Cas. 388
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts12 Dec 1924
In Re: Akki Guru Basappa and Another
Madras High Court · 87 Ind. Cas. 568
Transfer of Property Act, 1882 — Section 52
High Courts11 Dec 1924
(Vaithi) Matharan and Others Vs Narayanaswami Aiyar
Madras High Court · AIR 1926 Mad 210 : (1925) 22 LW 673
High Courts11 Dec 1924Dismissed
Amarsangji Dungarji Jhala Vs Deepsangji Ravabhai Jhala
Bombay High Court · AIR 1925 Bom 241 : (1925) 27 BOMLR 345 : 87 Ind. Cas. 588
Civil Procedure Code, 1908 (CPC) — Section 100Gujarat Taluqdars Act, 1888 — Section 11
High Courts11 Dec 1924Allowed
Kallappa Ramappa Deyannawar Vs Balwant Daso Bettigeri
Bombay High Court · AIR 1925 Bom 343 : (1925) 27 BOMLR 434 : 87 Ind. Cas. 951
Transfer of Property Act, 1882 — Section 100
High Courts11 Dec 1924
Raghunandan Prasad Singh Vs Bhagwat Sahay and Others
Patna High Court · AIR 1925 Patna 372
Civil Procedure Code, 1908 (CPC) — Section 115, 60
High Courts11 Dec 1924
Kumar Raghunandan Pershad Singh Vs Rhagwat Sahay and Others
Patna High Court · 86 Ind. Cas. 626
Civil Procedure Code, 1908 (CPC) — Section 115, 60
High Courts11 Dec 1924
Jagmohan Singh and Others Vs Prayag Narayan Singh and Others
Patna High Court · AIR 1925 Patna 523
Privy Council11 Dec 1924
Mt. Maina Bibi and others Vs Chaudhri Vakil Ahmad and others
Privy Council · (1925) AIR(PC) 63
High Courts11 Dec 1924
Krishnaswami Thevan and Others Vs Pulukaruppa Thevan minor by his Mother and Gaurdian Krishnammal and Others
Madras High Court · AIR 1925 Mad 717 : 88 Ind. Cas. 424 : (1925) 21 LW 675
High Courts11 Dec 1924Dismissed
Kuber Upadhia Vs Ramakar Dat Upadhia and Others
Allahabad High Court · AIR 1925 All 351
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3
High Courts11 Dec 1924
Daulat Vs Sankatha Prasad and Others
Allahabad High Court · (1924) 12 AHC CK 0009
High Courts11 Dec 1924
Hafiz Nehal Ahmad Vs Ramji Das
Allahabad High Court · AIR 1925 All 620 : 87 Ind. Cas. 608
Criminal Procedure Code, 1898 (CrPC) — Section 476B
High Courts11 Dec 1924
Vaithi Matharan and Others Vs Narayanaswami Iyer
Madras High Court · 92 Ind. Cas. 855