High Courts18 Dec 1924
In Re: Sonaimuthu Ambalam
Madras High Court · 87 Ind. Cas. 916 : (1925) 48 MLJ 502
JUDGMENT DATABASE
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12,29,635 judgments in All Courts · page 59,422 of 61,482
High Courts18 Dec 1924
Mangamma Nayakuralu Vs B.M. Ramadasappa Nayanimvary and Others
Madras High Court · (1925) 48 MLJ 563
High Courts17 Dec 1924
Ramakrishna Aiyar Vs Sithai Ammal
Madras High Court · AIR 1925 Mad 911 : (1925) ILR (Mad) 620 : (1925) 22 LW 879 : (1925) 49 MLJ 223
Penal Code, 1860 (IPC) — Section 211
High Courts17 Dec 1924
Mangal Naran Vs Emperor
Bombay High Court · AIR 1925 Bom 268 : 87 Ind. Cas. 424
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302
High Courts17 Dec 1924
Miller Vs Miller
Calcutta High Court · (1925) ILR (Cal) 566
Divorce Act, 1869 — Section 7Letters Patent Act, 1865 — Clause 35
High Courts17 Dec 1924
Kedar Nath Chakravarti and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 603
Criminal Procedure Code, 1898 (CrPC) — Section 223(iii)(b)Penal Code, 1860 (IPC) — Section 120B, 420
High Courts17 Dec 1924Dismissed
Emperor Vs Mangal Naran
Bombay High Court · (1925) 27 BOMLR 355
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302
High Courts17 Dec 1924
Dukhiram Raut Vs Jamuna Kuer and Another
Patna High Court · 86 Ind. Cas. 985
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 202, 203, 448, 506
High Courts17 Dec 1924
Khem Singh and Others Vs Raghubir Singh and Others
Allahabad High Court · AIR 1925 All 578
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts16 Dec 1924
Kundamul Dalmia and Others Vs W. Dyer and Others
Calcutta High Court · AIR 1925 Cal 571
Calcutta Rent Act, 1920 — Section 1(1)(4)
High Courts16 Dec 1924
Kundalmul Dalmia Vs W. Dyer
Calcutta High Court · (1925) ILR (Cal) 551
General Clauses Act, 1897 — Section 6
High Courts16 Dec 1924
Sadasook Kothari Vs Chaitram Rambilash and Others
Calcutta High Court · AIR 1926 Cal 218
Contract Act, 1872 — Section 83
High Courts16 Dec 1924Allowed
Kalyan Municipality Vs Govind Karsan Ramji
Bombay High Court · AIR 1925 Bom 419 : (1925) 27 BOMLR 447
District Municipalities Act — Section 65(1)
High Courts16 Dec 1924
Jadu Dhanuk Vs Emperor
Patna High Court · 86 Ind. Cas. 829
Criminal Procedure Code, 1898 (CrPC) — Section 190Penal Code, 1860 (IPC) — Section 211
High Courts15 Dec 1924
Kothandarama Chettiar and Another Vs Annamalai Pillai and Another
Madras High Court · AIR 1925 Mad 589 : 87 Ind. Cas. 399 : (1925) 22 LW 108 : (1925) 48 MLJ 406
High Courts15 Dec 1924Dismissed
Tarabai Ramrao Patankar Vs Dattaram Govindbhai Gujar
Bombay High Court · AIR 1925 Bom 465 : (1925) 27 BOMLR 441 : 87 Ind. Cas. 765
High Courts15 Dec 1924
Bhowanidas-Ramgobind Vs Pannachand-Luchmipat and Another
Calcutta High Court · AIR 1925 Cal 801
Arbitration Act, 1940 — Section 19
High Courts15 Dec 1924
Rajendra Nath Dutta Vs Srimati Bhabini Dasi and Another
Calcutta High Court · 87 Ind. Cas. 811
High Courts15 Dec 1924
T. Wang Vs Sona Wangdi
Calcutta High Court · AIR 1925 Cal 812 : (1925) ILR (Cal) 559 : 87 Ind. Cas. 633
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2