High Courts22 Dec 1924Dismissed
Debigir Tapdhari Vs Emperor
Allahabad High Court · AIR 1925 All 322
Penal Code, 1860 (IPC) — Section 173
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,420 of 61,482
High Courts22 Dec 1924Dismissed
Gopi Nath and Another Vs Ram Nath
Allahabad High Court · AIR 1925 All 356
Co-operative Societies Act, 1912 — Section 43
High Courts19 Dec 1924
Balaguruswami Naicken Vs Guruswami Naicken and Others
Madras High Court · AIR 1925 Mad 703 : 87 Ind. Cas. 989 : (1925) 48 MLJ 506
High Courts19 Dec 1924
A.J. Von Wulfing Vs D.H. Jivandas and Co.
Bombay High Court · (1926) 28 BOMLR 243 : (1926) ILR (Bom) 402
Trade Marks Act, 1905 — Section 45
High Courts19 Dec 1924
Srimati Kanchan Barani Debi Vs Umesh Chandra Roy and Others
Calcutta High Court · AIR 1925 Cal 807 : 87 Ind. Cas. 529
High Courts19 Dec 1924
Aptabuddi and Others Vs Syed Alla Hafij and Others
Calcutta High Court · AIR 1925 Cal 1104
High Courts19 Dec 1924
Pryambada Debi Vs Monahar Mukhopadhya and Others
Calcutta High Court · AIR 1925 Cal 651
High Courts19 Dec 1924
Girindra Nath Ray Vs Kedar Nath Bidyanta and Others
Calcutta High Court · AIR 1925 Cal 966 : 87 Ind. Cas. 783
High Courts19 Dec 1924
Rakhal Chandra Mondal Vs Gour Gopal Dutta and Others
Calcutta High Court · AIR 1925 Cal 1085 : 90 Ind. Cas. 486
High Courts19 Dec 1924
Mehbunissa Begum Vs Mehmedunissa Begum
Bombay High Court · AIR 1925 Bom 309 : (1925) 27 BOMLR 403 : 95 Ind. Cas. 687
Limitation Act, 1908 — Section 18
High Courts19 Dec 1924
Bahadarmal Gurmukhrai Nemani Vs Mohanlal Surchand
Bombay High Court · AIR 1925 Bom 335 : (1925) 27 BOMLR 536
High Courts19 Dec 1924
Shaikh Muhammad Yassin Vs Emperor
Patna High Court · AIR 1925 Patna 483
Penal Code, 1860 (IPC) — Section 211
High Courts19 Dec 1924
Musammat Domni Vs Mahadeo and Another
Patna High Court · 86 Ind. Cas. 1021
Transfer of Property Act, 1882 — Section 54
High Courts19 Dec 1924
Sheikh Muhammad Yassin Vs Emperor
Patna High Court · 86 Ind. Cas. 825
Penal Code, 1860 (IPC) — Section 195, 211, 476
High Courts19 Dec 1924Dismissed
Mata Din and Others Vs Anand Madho
Allahabad High Court · AIR 1925 All 812 : 87 Ind. Cas. 590
Uttar Pradesh Tenancy Act, 1939 — Section 34
High Courts19 Dec 1924Allowed
Ramzani and Another Vs Emperor
Allahabad High Court · AIR 1925 All 319
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts19 Dec 1924Dismissed
Bhagwan Das Vs Saddiq Ahmad
Allahabad High Court · AIR 1925 All 318
Penal Code, 1860 (IPC) — Section 504