High Courts23 Dec 1924
Lala Gobind Prasad Vs Lala Jagdip Sahay
Patna High Court · 86 Ind. Cas. 358
Evidence Act, 1872 — Section 108
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,419 of 61,482
High Courts23 Dec 1924
(Lala) Gobind Prasad Vs (Lala) Jugdip Sahay
Patna High Court · AIR 1925 Patna 369
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2)Evidence Act, 1872 — Section 108
High Courts23 Dec 1924
Mt. Jasoda Kuar Vs Janak Missir and Others
Patna High Court · AIR 1925 Patna 787
Chotanagpur Tenancy Act, 1908 — Section 83Registration Act, 1908 — Section 28
High Courts23 Dec 1924Dismissed
Sheopujan Misra and Another Vs Mahngu Rai and Others
Allahabad High Court · 86 Ind. Cas. 130
High Courts23 Dec 1924Allowed
Harakh Chand Vs Ganga Prasad and Others
Allahabad High Court · AIR 1925 All 371
High Courts23 Dec 1924Dismissed
Sheopujan Misra and Another Vs Mangu Rai and Others
Allahabad High Court · AIR 1925 All 324
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts23 Dec 1924Dismissed
Lala Birj Lal Vs Choudhuri Muhammad Ibrahim
Allahabad High Court · AIR 1925 All 824 : 87 Ind. Cas. 713
High Courts22 Dec 1924
Secretary of State for India in Council Vs Great Indian Peninsula Railway Company
Bombay High Court · (1925) 27 BOMLR 810
Sea Customs Act, 1878 — Section 20
High Courts22 Dec 1924
Mohini Mills, Ltd. Vs Susama Debi and Others
Calcutta High Court · (1925) ILR (Cal) 586
Companies Act, 1913 — Section 12
High Courts22 Dec 1924
Suresh Chandra Mukerji Vs Shitikanta Banerjee, and Others
Calcutta High Court · 78 Ind. Cas. 679
Limitation Act, 1963 — Article 142
High Courts22 Dec 1924
Jnanendra Mohan Bhaduri and Another Vs Harendra Krishna De and Others
Calcutta High Court · AIR 1925 Cal 1169 : 87 Ind. Cas. 32
High Courts22 Dec 1924
Sailesh Chandra Dutta and Others Vs Joy Chandra Roy and Others
Calcutta High Court · AIR 1925 Cal 1147 : 87 Ind. Cas. 756
High Courts22 Dec 1924
Jatindra Chandra Banerjee Vs Murlidhar
Calcutta High Court · 94 Ind. Cas. 873
Contract Act, 1872 — Section 116
High Courts22 Dec 1924
Nritya Gopal Mitra Vs Jorit Manjari Dasi and Others
Calcutta High Court · AIR 1926 Cal 217
High Courts22 Dec 1924
Nritya Gopal Mitra Vs Jorit Monjari Dasi and Others
Calcutta High Court · 87 Ind. Cas. 770
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1(2)
High Courts22 Dec 1924
The Mohini Mills Ltd. Vs Susama Debi and Others
Calcutta High Court · AIR 1925 Cal 626
Companies Act, 1956 — Section 12, 38(3)
High Courts22 Dec 1924
Golam Mohammdi Khan Vs Emperor
Patna High Court · AIR 1925 Patna 536
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts22 Dec 1924
Ghulam Muhammad Khan Vs Emperor
Patna High Court · 86 Ind. Cas. 814
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 396
Privy Council22 Dec 1924
Hashmat Ali and another Vs Mt. Nasib-ul-Nissa
Privy Council · (1925) AIR(PC) 99
Privy Council22 Dec 1924
Secretary of State for India Vs Great Indian Peninsula Railway
Privy Council · (1925) AIR(PC) 103