High Courts07 Jan 1925
Emperor Vs Jitendra Nath Boss
Calcutta High Court · (1925) ILR (Cal) 590
Criminal Procedure Code, 1898 (CrPC) — Section 226, 333, 491Letters Patent Act, 1865 — Section 23, 24
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,417 of 61,482
High Courts07 Jan 1925
Emperor Vs Jitendra Nath Bose and Another
Calcutta High Court · 89 Ind. Cas. 709
Criminal Procedure Code, 1898 (CrPC) — Section 225, 333
High Courts07 Jan 1925Dismissed
Raghunath Upadia and Others Vs Emperor
Allahabad High Court · AIR 1925 All 311(1)
High Courts07 Jan 1925Dismissed
Manki Kunwar Vs Kundan Kunwar
Allahabad High Court · AIR 1925 All 375 : 87 Ind. Cas. 121
High Courts07 Jan 1925
Ram Autar Vs Emperor
Allahabad High Court · AIR 1925 All 478 : 87 Ind. Cas. 846
High Courts07 Jan 1925
Mitar Sain and Another Vs Data Ram
Allahabad High Court · (1925) 01 AHC CK 0014
High Courts07 Jan 1925
P.L.S.A.R.S. Arunachallam Chettiar Vs Krishna Ayyar and Others
Madras High Court · AIR 1925 Mad 1168 : 90 Ind. Cas. 481
Contract Act, 1872 — Section 38Negotiable Instruments Act, 1881 (NI) — Section 45
High Courts07 Jan 1925
P.L.S.A.R.S. Arunachalam Chettiar, Legal Representative of P.L.S.A.R.S., Sabapathi Chetty (deceased) Vs Krishna Aiyar and Others
Madras High Court · (1925) 22 LW 265 : (1925) 49 MLJ 530
Negotiable Instruments Act, 1881 (NI) — Section 45
High Courts07 Jan 1925
Meruva Parasuramudu Vs Mandavilli Ramanna
Madras High Court · AIR 1925 Mad 1178 : 87 Ind. Cas. 960 : (1925) 22 LW 23 : (1925) 49 MLJ 353
High Courts07 Jan 1925
Palaniappa Chettiar Vs N.K. Krishnaswamy Chettiar and Others
Madras High Court · 90 Ind. Cas. 368
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Jan 1925
The Official Receiver of Coimbatore Vs Palaniswami Chetti alias Ponnuswami Chettiar and Another
Madras High Court · AIR 1925 Mad 1051 : (1925) ILR (Mad) 750 : 88 Ind. Cas. 934 : (1925) 49 MLJ 203
Evidence Act, 1872 — Section 41Provincial Insolvency Act, 1920 — Section 53Transfer of Property Act, 1882 — Section 69
High Courts06 Jan 1925
Hara Mohan Banikya Chowdhry and Others Vs Hem Chandra Chakravarty and Others
Calcutta High Court · AIR 1925 Cal 1248
Bengal Tenancy Act, 1885 — Section 7
High Courts06 Jan 1925
Nalini Kanta Mukherji and Others Vs Hari Nikari and Another
Calcutta High Court · AIR 1925 Cal 663
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts06 Jan 1925
Nabin Chandra Haldar Vs Bipin Chandra Haldar and Others
Calcutta High Court · AIR 1926 Cal 229 : 87 Ind. Cas. 555
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Limitation Act, 1963 — Section 18
High Courts06 Jan 1925
Nalinikanta Mukherji and Others Vs Hari Nikari and Another
Calcutta High Court · 86 Ind. Cas. 779
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts06 Jan 1925Allowed
Bhikaji Laxman Bhikaji Vs The Secretary of State for India
Bombay High Court · AIR 1925 Bom 365 : (1925) 27 BOMLR 463 : 92 Ind. Cas. 110
Bombay Revenue Jurisdiction Act, 1876 — Section 4(a)
High Courts06 Jan 1925
Dasrath Singh and Others Vs Damri Singh and Others
Patna High Court · AIR 1927 Patna 219