High Courts06 Jan 1925Disposed Of
Bahoru and Others Vs Emperor
Allahabad High Court · AIR 1925 All 769 : 87 Ind. Cas. 842
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,418 of 61,482
High Courts05 Jan 1925
Champaklal Gopaldas and Others Vs Keshrichand Maganlal and Others
Bombay High Court · AIR 1926 Bom 471
Paper Currency Act, 1910 — Section 26
High Courts05 Jan 1925
Madhusudhan Kowar Vs Girindra Narayan Singha
Calcutta High Court · AIR 1925 Cal 1185 : 87 Ind. Cas. 561
High Courts05 Jan 1925
Jnanendra Nath Roy and Another Vs Nalini Mohan Ghose and Others
Calcutta High Court · AIR 1925 Cal 1262 : 87 Ind. Cas. 565
Bengal Tenancy Act, 1885 — Section 29
High Courts05 Jan 1925
Champaklal Gopaldas Vs Keshrichand Maganlal
Bombay High Court · (1926) 28 BOMLR 897 : (1926) ILR (Bom) 765
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts05 Jan 1925Allowed
Gulabrao Yeshvant Harphale Vs Magan Ghelabhai Gujarathi
Bombay High Court · AIR 1925 Bom 326 : (1925) 27 BOMLR 461 : 87 Ind. Cas. 769
Civil Procedure Code, 1908 (CPC) — Section 48, 48(1)(b)
High Courts05 Jan 1925
Mr. W.W. Broucke Vs Sri Panch Rani Chhatar Kumari Devi
Patna High Court · 86 Ind. Cas. 597
Transfer of Property Act, 1882 — Section 117
High Courts05 Jan 1925
Lachmi Narain Singh and Others Vs Rebati Debya and Others
Patna High Court · 86 Ind. Cas. 648
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts05 Jan 1925
Ramaswami Naidu Vs K.N.S. Subbaraya Tevar and Others
Madras High Court · (1925) 49 MLJ 490
High Courts02 Jan 1925
Askaran Choutmal Vs The E.I.Ry. Co.
Calcutta High Court · (1925) ILR (Cal) 386
High Courts02 Jan 1925
Kamar Kamakhya Narayan Singh Vs Bechu Singh and Others
Patna High Court · (1925) 01 PAT CK 0042
High Courts02 Jan 1925
Kumar Kamekhya Narain Singh Vs Bechu Singh
Patna High Court · AIR 1925 Patna 499
High Courts02 Jan 1925Dismissed
Sat Narain Sahu Vs Bindesri Prasad and Another
Allahabad High Court · (1925) 01 AHC CK 0054
High Courts02 Jan 1925Dismissed
Munshi Ram and Another Vs Bhagwant and Others
Allahabad High Court · AIR 1925 All 697 : 87 Ind. Cas. 782
High Courts02 Jan 1925Dismissed
Tej Singh and Others Vs Mitter Sen
Allahabad High Court · AIR 1925 All 784 : 87 Ind. Cas. 719
High Courts02 Jan 1925
Ranjit Singh Vs Ramman Singh and Another
Allahabad High Court · (1925) 01 AHC CK 0016
High Courts01 Jan 1925Dismissed
Daulat Ram Vs Kanhaiya Lal
Allahabad High Court · AIR 1925 All 419 : 87 Ind. Cas. 417
High Courts01 Jan 1925
Sangali Solagan Vs Nagamuthu Malavadi and Others
Madras High Court · AIR 1925 Mad 227
Specific Relief Act, 1877 — Section 20
High Courts23 Dec 1924
Krishna Mohan Sinha Vs Raghunandan Pandey
Patna High Court · AIR 1925 Patna 392
Court Fees Act, 1870 — Section 5, 7(v)(d)