High Courts08 Jan 1925Dismissed
Nathu and Another Vs Ram Sarup and Others
Allahabad High Court · (1925) 01 AHC CK 0042
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,416 of 61,482
High Courts08 Jan 1925Allowed
Gajadhar Singh Vs Hari Singh and Others
Allahabad High Court · (1925) 01 AHC CK 0029
High Courts08 Jan 1925Allowed
Shankar Sahi and Others Vs Baichu Ram and Others
Allahabad High Court · (1925) 01 AHC CK 0028
High Courts08 Jan 1925
Samir Khan and Others Vs Basi Ram and Others
Allahabad High Court · AIR 1925 All 821 : 87 Ind. Cas. 659
Provincial Small Cause Courts Act, 1887 — Section 15
High Courts08 Jan 1925
Abdul Karim Vs Ram Kishore and Others
Allahabad High Court · (1925) 01 AHC CK 0008
High Courts08 Jan 1925
Ponnuswami Naicker Vs T.P.L.S. Subramania Chettiar
Madras High Court · 91 Ind. Cas. 460 : (1925) 22 LW 404
High Courts08 Jan 1925
Ponnusami Naicker Vs T.P.L.S. Subramania Chettiar
Madras High Court · AIR 1925 Mad 1246
High Courts08 Jan 1925
B.R. Ramanuja Chariar Vs T.V. Kailasam Iyer
Madras High Court · (1925) ILR (Mad) 870
Madras Local Boards Act, 1884 — Section 207
High Courts08 Jan 1925
B.R. Ramanujachariar Vs T.V. Kailasam Aiyar
Madras High Court · AIR 1925 Mad 1067 : (1925) ILR (Mad) 870 : (1925) 22 LW 736 : (1925) 49 MLJ 386
Criminal Procedure Code, 1898 (CrPC) — Section 248Madras Local Boards Act, 1884 — Section 207
High Courts08 Jan 1925
P.M.A. Muthiah Chettiar (dead) and Another Vs Venkatasubbarayulu Naidu
Madras High Court · AIR 1926 Mad 160 : (1926) ILR (Mad) 403 : 90 Ind. Cas. 1033 : (1925) 22 LW 67 : (1925) 49 MLJ 394
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 2
High Courts08 Jan 1925
Thadiappan alias Ramiah Vs Veeraperumal Thevan and Another
Madras High Court · AIR 1925 Mad 1139 : 90 Ind. Cas. 157 : (1925) 21 LW 646
Criminal Procedure Code, 1898 (CrPC) — Section 250, 253(1)
High Courts08 Jan 1925
B.R. Ramanujachariar Vs T.V. Kailasam Iyer
Madras High Court · 87 Ind. Cas. 969
Criminal Procedure Code, 1898 (CrPC) — Section 248
High Courts08 Jan 1925
Ramaswami Nayadu Vs K.N.S. Subbaraya Thevar and Others
Madras High Court · 88 Ind. Cas. 648
High Courts07 Jan 1925
Govindaswami Pillai Vs Govinda Padayachi
Madras High Court · (1925) 21 LW 684 : (1925) 48 MLJ 678
High Courts07 Jan 1925
A. Palaniyappa Chettiar Vs K.N. Krishnaswami Chettiar and Others
Madras High Court · AIR 1925 Mad 877 : (1925) 22 LW 429 : (1925) 48 MLJ 696
High Courts07 Jan 1925
Lingam Veera Raqhava Rao Vs Mallapragada Gurunatha Rao
Madras High Court · AIR 1926 Mad 355
High Courts07 Jan 1925
Kapil Mandal and Others Vs Rabbani Sheikh
Calcutta High Court · AIR 1925 Cal 1039
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 323, 325
High Courts07 Jan 1925
Official Trustee of Bengal Vs Sagar Paik and Others
Calcutta High Court · AIR 1925 Cal 1011
High Courts07 Jan 1925
Emperor Vs Jitendra Nath Bose
Calcutta High Court · AIR 1925 Cal 902
Criminal Procedure Code, 1898 (CrPC) — Section 333