JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,414 of 61,482
Tukaram Dhondi Takamare Vs Balabai Naigu Takamabe
Bombay High Court · AIR 1925 Bom 377 : (1925) 27 BOMLR 474 : 87 Ind. Cas. 696
Emperor Vs David Sassoon
Bombay High Court · (1925) 27 BOMLR 359
Barhamdeo Narain Pande and Others Vs Saligram Sahay Pande and Others
Patna High Court · 86 Ind. Cas. 141
Muhammad Abdul Majid Vs Ala Bux alias Allan
Allahabad High Court · AIR 1925 All 376
Jagmohan Agrahri and Another Vs Prag Ahir and Others
Allahabad High Court · AIR 1925 All 618 : 87 Ind. Cas. 27
Wazir Vs Sarju Bhar and Others
Allahabad High Court · AIR 1928 All 417 : 113 Ind. Cas. 828
In Re: Kannammal
Madras High Court · AIR 1926 Mad 570
Nabin Chandra Saha Poddar and Others Vs Dudu Mia and Others
Calcutta High Court · AIR 1925 Cal 1193 : 87 Ind. Cas. 767
Chandra Mohan Talukdar Vs Shaikh Elim
Calcutta High Court · AIR 1926 Cal 415
W.H. Thomas Vs Mrs. Thomas and Another
Calcutta High Court · AIR 1925 Cal 585
Nuruddin Ahmed, Receiver Vs Subodh Chandra Mitra
Calcutta High Court · AIR 1925 Cal 1174 : 87 Ind. Cas. 808
Saibai Govind Lavlekar Vs Balkrishna Pandurang Bane
Bombay High Court · AIR 1925 Bom 368 : (1925) 27 BOMLR 471 : 87 Ind. Cas. 702
Chandulal Suklal Shet Vs Dagdu Mahadu Chaudhari
Bombay High Court · AIR 1925 Bom 342 : (1925) 27 BOMLR 472 : 87 Ind. Cas. 435
Abdul Shakur Vs Abu Sayeed @ Abdul Mian
Patna High Court · 86 Ind. Cas. 806
Radha Krishna Marwari Vs Sarbeswar Nag and Another
Calcutta High Court · AIR 1925 Cal 684a
Bhuban Mohan Ghose Vs Co-operative Hindusthan Bank Ltd. and Others
Calcutta High Court · AIR 1925 Cal 973
J.C. Das Vs Cachar Native Joint Stock Company Ltd. and Others
Calcutta High Court · AIR 1926 Cal 349
Radha Kishan Marwari Vs Sarbeswar Nag and Others
Calcutta High Court · 86 Ind. Cas. 674