High Courts17 Jan 1925Allowed
Nabin Chandra Saha Poddar and Others Vs Dudu Mia and Others
Calcutta High Court · (1925) 01 CAL CK 0003
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,412 of 61,482
High Courts17 Jan 1925
Govindaswami Pillai Vs Govinda Padayachi
Madras High Court · AIR 1925 Mad 880 : 89 Ind. Cas. 894
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43
High Courts16 Jan 1925
Amur Krishna De Vs Rajendra Kumar De
Calcutta High Court · AIR 1925 Cal 1205
Transfer of Property Act, 1882 — Section 6
High Courts16 Jan 1925
Meser Bepari and Others Vs Emperor
Calcutta High Court · 87 Ind. Cas. 920
Criminal Procedure Code, 1898 (CrPC) — Section 364
High Courts16 Jan 1925
Amar Krishna De Vs Rajendra Kumar De
Calcutta High Court · 87 Ind. Cas. 790
Transfer of Property Act, 1882 — Section 43
High Courts16 Jan 1925
Manujendra Dutt Chowdhury and Others Vs Jnan Ranjan Somaddar and Others
Calcutta High Court · 87 Ind. Cas. 818
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts16 Jan 1925
Messer Bepari and Others Vs King-Emperor
Calcutta High Court · AIR 1926 Cal 430
Criminal Procedure Code, 1898 (CrPC) — Section 364
High Courts16 Jan 1925Allowed
Narsingacharya Gopalacharya Shurpali Vs Tulsabai Rambhat Dandavati
Bombay High Court · AIR 1925 Bom 320 : (1925) 27 BOMLR 483 : 87 Ind. Cas. 712
Guardians and Wards Act, 1890 — Section 30
High Courts16 Jan 1925
Commissioner of Income Tax Vs Sir Purshottamdas Thakordas
Bombay High Court · AIR 1925 Bom 318 : (1925) 27 BOMLR 478 : 87 Ind. Cas. 706
Income Tax Act, 1922 — Section 66(2)
High Courts16 Jan 1925
Ramprashad Sahu and Another Vs Mt. Basantia
Patna High Court · AIR 1925 Patna 729
Succession Act, 1925 — Section 50, 57
High Courts16 Jan 1925
Thakur Prasad Sahu Vs Mohammad Musa and Others and Kali Prasad Sahu and Others
Patna High Court · 86 Ind. Cas. 629
High Courts16 Jan 1925
Ram Prashad Sahu and Another Vs Musammat Basantia
Patna High Court · 86 Ind. Cas. 1009
Succession Act, 1925 — Section 50, 57
High Courts16 Jan 1925Dismissed
Ram Narain Vs Nihal Singh
Allahabad High Court · (1925) 01 AHC CK 0039
High Courts16 Jan 1925Dismissed
Ganga Vs Mahmud-un-nissa Begam
Allahabad High Court · (1925) 01 AHC CK 0021
High Courts16 Jan 1925Dismissed
Dungar Vs Jahangir and Others
Allahabad High Court · AIR 1925 All 775
High Courts16 Jan 1925
Rafiq and Others Vs Shankar Lal and Others
Allahabad High Court · (1925) 01 AHC CK 0007
High Courts16 Jan 1925
Ram Narain and Others Vs Nihal Singh and Others
Allahabad High Court · 87 Ind. Cas. 804(1)
Limitation Act, 1963 — Article 115
High Courts16 Jan 1925
Natarajan and Others Vs P. M. A. Muthiah Chetty (Deceased) and Others
Madras High Court · 95 Ind. Cas. 972
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts16 Jan 1925
Natarajan and Others Vs P.M.A. Muthiah Chetty and Others
Madras High Court · AIR 1926 Mad 261 : (1925) 22 LW 650
High Courts15 Jan 1925
Jnanendra Nath Singha Roy Vs Rakhyakali Debi
Calcutta High Court · AIR 1925 Cal 1245 : 87 Ind. Cas. 986