High Courts22 Jan 1925
Sunder Khatik Vs Mahadeo Pande
Allahabad High Court · AIR 1925 All 282(1) : 87 Ind. Cas. 796
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,410 of 61,482
High Courts22 Jan 1925
Commissioner of Income Tax Vs Chengalvaroya Chetti and Another
Madras High Court · AIR 1925 Mad 1242 : (1925) ILR (Mad) 836 : (1925) 49 MLJ 425
Income Tax Act, 1961 — Section 66
High Courts22 Jan 1925
Sankaralinga Mudaliar (dead) and Others Vs The Official Receiver of Tinnevelly
Madras High Court · AIR 1926 Mad 72 : (1925) 49 MLJ 616
Provincial Insolvency Act, 1907 — Section 34(3)
High Courts22 Jan 1925
Commissioner of Income Tax Vs Chengalvaraya Chetti and Another
Madras High Court · (1925) ILR (Mad) 836
Income Tax Act, 1961 — Section 66
High Courts22 Jan 1925
Sankaralinga Mudaliar and Others Vs The Official Receiver of Tinnevelly
Madras High Court · 92 Ind. Cas. 504
Provincial Insolvency Act, 1907 — Section 34(3)
High Courts21 Jan 1925
Umesh Narain Chowdhury and Others Vs Secretary of State
Calcutta High Court · AIR 1925 Cal 1157 : 87 Ind. Cas. 575
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts21 Jan 1925
Purna Chandra Thakur and Others Vs Ramesh Chandra Acharjya Chowdhury and Others
Calcutta High Court · AIR 1925 Cal 1218 : 87 Ind. Cas. 753
Bengal Tenancy Act, 1885 — Section 157
High Courts21 Jan 1925Dismissed
Hirabhai Dahyabhai Vs Maneklal Ranchhod
Bombay High Court · AIR 1925 Bom 313 : (1925) 27 BOMLR 485 : 87 Ind. Cas. 713
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts21 Jan 1925
Echikan Charakare Kelu Nair Vs The Secretary of State for India in Council
Madras High Court · AIR 1925 Mad 1134 : (1925) ILR (Mad) 586 : (1925) 22 LW 762 : (1925) 49 MLJ 79
Madras Revenue Recovery Act, 1864 — Section 58
High Courts21 Jan 1925Dismissed
Sant Lal and Others Vs Beni Prasad and Another
Allahabad High Court · AIR 1925 All 340 : 87 Ind. Cas. 985
High Courts21 Jan 1925Dismissed
Jumna Das and Another Vs Kunwar Bai
Allahabad High Court · AIR 1925 All 447 : 87 Ind. Cas. 440
High Courts21 Jan 1925Dismissed
Mahadeo Rai and Others Vs Jan Muhammad and Others
Allahabad High Court · AIR 1925 All 341 : 85 Ind. Cas. 1
High Courts21 Jan 1925
B. Parthasarathy Chetty and Co. Vs T.M. Gajapathi Naidu and Co.
Madras High Court · AIR 1925 Mad 1258 : (1925) ILR (Mad) 787 : (1925) 49 MLJ 215
High Courts21 Jan 1925
Sreemat Tirumala Tirupati Sreemat Prativadi Bhayankaram Venkatacharyulu Ayyavarlam Garu and Others Vs Nandi Vada Venkatasubba Rao and Others
Madras High Court · AIR 1926 Mad 55 : (1925) ILR (Mad) 821 : 90 Ind. Cas. 725 : (1925) 22 LW 335 : (1925) 49 MLJ 313
Transfer of Property Act, 1882 — Section 105
High Courts21 Jan 1925
Mahomed Anwarul Huq Sahib and Another Vs M. A. Srinivasa Iyengar and Others
Madras High Court · AIR 1927 Mad 353 : 95 Ind. Cas. 630
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts21 Jan 1925
B. Parthasarathy Chetty and Co. Vs T.M. Gajapathy Naidu and Co.
Madras High Court · (1925) ILR (Mad) 787 : (1925) 22 LW 417
High Courts20 Jan 1925
Aumanchi Auryaprabhakara Rau and Another Vs Gummudu Sanyasi and Others
Madras High Court · (1925) 48 MLJ 598
High Courts20 Jan 1925
Ananta Kumar Saha and Amanda Chandra Saha Vs Sadhu Charan Saha Poddar Sadhu Charan Saha Poddar Vs Hem Chandra Saha Poddar
Calcutta High Court · AIR 1926 Cal 234 : 87 Ind. Cas. 751
Provincial Insolvency Act, 1920 — Section 24(2)
High Courts20 Jan 1925
Parmeshwar Lall Vs Emperor
Patna High Court · AIR 1925 Patna 678
Penal Code, 1860 (IPC) — Section 211
High Courts20 Jan 1925
Ram Ghulam Singh and Others Vs Nand Kishore Prasad and Others
Patna High Court · AIR 1925 Patna 688