High Courts23 Jan 1925
In Re: Mahomed Esmail Fazla
Bombay High Court · AIR 1925 Bom 329 : (1925) 27 BOMLR 551
Presidency Towns Insolvency Act, 1909 — Section 36
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,409 of 61,482
High Courts23 Jan 1925
Ardeshar Cowasji Patel Vs K.D. and Bros.
Bombay High Court · AIR 1925 Bom 330 : (1925) 27 BOMLR 553
Transfer of Property Act, 1882 — Section 76
High Courts23 Jan 1925
Musammat Nand Kuer and Others Vs Kunj Behari Lal and Another
Patna High Court · 109 Ind. Cas. 750
High Courts23 Jan 1925
The East Indian Railway Company and Another Vs Sagar Mull
Patna High Court · 89 Ind. Cas. 672
High Courts23 Jan 1925
Nand Kuer and Others Vs Kunj Behari Lal and Another
Patna High Court · AIR 1927 Patna 411
Privy Council23 Jan 1925
Motilal Itchhalal Gandhi Vs Haji Moosa Haji Mahomed
Privy Council · (1925) AIR(PC) 124
High Courts23 Jan 1925Allowed
Abhainandan Prasad Vs Pashpat Nath Pande
Allahabad High Court · (1925) 01 AHC CK 0040
High Courts23 Jan 1925Allowed
Ram Sunder Misra Vs Jai Karan Singh and Others
Allahabad High Court · AIR 1925 All 271 : 87 Ind. Cas. 174
High Courts23 Jan 1925
The Official Assignee Vs Aiyu Dikshithar and Others
Madras High Court · (1925) 48 MLJ 530
High Courts23 Jan 1925
The Official Assignee of Madras Vs Aiyu Dikshithar and Others
Madras High Court · AIR 1925 Mad 688
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts23 Jan 1925
Commissioner of Income Tax Vs Chengalvaraya Chetty and Another
Madras High Court · 91 Ind. Cas. 137
Income Tax Act, 1961 — Section 66
High Courts23 Jan 1925
Krishnamurthi Iyer Vs Narayanaswami Iyer
Madras High Court · 90 Ind. Cas. 914 : (1925) 22 LW 402
Penal Code, 1860 (IPC) — Section 504
High Courts22 Jan 1925Allowed
Mahadev Narayan Joshi Vs Shridharbhat Gopalbhat Joshi
Bombay High Court · AIR 1925 Bom 311 : (1925) 27 BOMLR 488 : 87 Ind. Cas. 716
Dekkhan Agriculturists Relief Act, 1879 — Section 15D
High Courts22 Jan 1925Allowed
Achyut Narayan Khare Vs Ramchandra Keshav Ukidve
Bombay High Court · AIR 1925 Bom 362 : (1925) 27 BOMLR 492 : 87 Ind. Cas. 719
High Courts22 Jan 1925
Kameshwar Narain Singh Vs Janardhan Prasad Narain Singh and Others
Patna High Court · AIR 1925 Patna 492
High Courts22 Jan 1925
Udit Singh and Others Vs Emperor
Patna High Court · AIR 1925 Patna 762
Penal Code, 1860 (IPC) — Section 147, 323, 325
High Courts22 Jan 1925
Sheobhanjan Singh and Others Vs Emperor
Patna High Court · 86 Ind. Cas. 978
Criminal Procedure Code, 1898 (CrPC) — Section 407
High Courts22 Jan 1925
Brij Nath Prashad Vs Buxi Bindeshwari Prasad Singh and Another
Patna High Court · 86 Ind. Cas. 791
High Courts22 Jan 1925
Ladu Narain Singh Vs Goberdhan Das and Others
Patna High Court · 86 Ind. Cas. 721
Transfer of Property Act, 1882 — Section 43
High Courts22 Jan 1925Dismissed
Dalip and Others Vs Khazan Singh
Allahabad High Court · AIR 1925 All 362 : 87 Ind. Cas. 340