High Courts20 Jan 1925
Secretary of State for India in Council Vs Ramtahal Ram and Others
Patna High Court · 86 Ind. Cas. 928
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,411 of 61,482
High Courts20 Jan 1925
Mohammad Nasiruddin Vs Emperor
Patna High Court · AIR 1925 Patna 713
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 456
High Courts20 Jan 1925
Pachiappa Chetty Vs Sivakami Ammal
Madras High Court · 91 Ind. Cas. 671
Limitation Act, 1963 — Section 10
High Courts20 Jan 1925
A.R.S.M.S.R.L. Arunacheallam Chettiar Vs Official Receiver of Tanjore and Others
Madras High Court · AIR 1925 Mad 1089
Provincial Insolvency Act, 1920 — Section 54Transfer of Property Act, 1882 — Section 53
High Courts20 Jan 1925
A.R.S.M.A.R.L. Arunachalam Chettiar by Power of Attorney Agent, G.S. Raghavachariar Vs The Official Receiver of Tanjore and Others
Madras High Court · (1925) 22 LW 134 : (1925) 49 MLJ 562
Provincial Insolvency Act, 1920 — Section 54
High Courts20 Jan 1925
Pachaiyappa Chetti Vs Sivakami Ammal
Madras High Court · AIR 1926 Mad 109 : (1926) 23 LW 161 : (1925) 49 MLJ 468
Limitation Act, 1963 — Section 10
High Courts19 Jan 1925
Mahamad Kamel Vs Ahmad Ali and Others
Calcutta High Court · AIR 1925 Cal 1030 : 87 Ind. Cas. 746
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Limitation Act, 1908 — Section 20
High Courts19 Jan 1925
Abdul Azahar Chowdhury and Others Vs Collector of Backergunj
Calcutta High Court · AIR 1925 Cal 1168 : 87 Ind. Cas. 815
Bengal Tenancy Act, 1885 — Section 93, 99
High Courts19 Jan 1925
Adiladdi and Others Vs Emperor
Calcutta High Court · AIR 1926 Cal 423
Criminal Procedure Code, 1898 (CrPC) — Section 360
High Courts19 Jan 1925
Bama Charan Kar and Others Vs Pyari Mohan Gantam and Others
Calcutta High Court · 87 Ind. Cas. 581
Estates Partition Act, 1897 — Section 7
High Courts19 Jan 1925
Ved and Sopher Vs R.P. Wagle and Co.
Bombay High Court · AIR 1925 Bom 351 : (1925) 27 BOMLR 556
High Courts19 Jan 1925
Gajadhar Prasad Vs Firm Manulal-Jagarnath Prasad
Patna High Court · 93 Ind. Cas. 257
Civil Procedure Code, 1908 (CPC) — Section 38, 42
High Courts19 Jan 1925
Tofa Lal Das Vs Syed Moinuddin Mirza and Others
Patna High Court · AIR 1925 Patna 765
Contract Act, 1872 — Section 72Limitation Act, 1963 — Article 62
High Courts19 Jan 1925
Rajaram Dhar Dube and Others Vs Jadunandan Dhar Dube and Others
Allahabad High Court · AIR 1925 All 758
High Courts19 Jan 1925
Sinnana Goundan Vs Veerappa Goundan and Others
Madras High Court · AIR 1925 Mad 681
Easements Act, 1882 — Section 13(f)
High Courts19 Jan 1925
Sinnanna Goundan Vs Veerappa Goundan and Others
Madras High Court · 90 Ind. Cas. 900
Easements Act, 1882 — Section 13(f)
High Courts19 Jan 1925
P. Ramiah and Co. Vs T.R. Sadasiva Mudaliar and Bros.
Madras High Court · AIR 1925 Mad 1255 : (1925) ILR (Mad) 925 : (1925) 22 LW 341 : (1925) 49 MLJ 228
High Courts18 Jan 1925Dismissed
Bhagwati Dayal Vs Musammat Dhan Kunwar and Another
Allahabad High Court · 92 Ind. Cas. 1027