High Courts15 Jan 1925
Chandra Kumar Kritiratna Bhattacharjee and Others Vs Alam Khan and Others
Calcutta High Court · 87 Ind. Cas. 546
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,413 of 61,482
High Courts15 Jan 1925
Ledu Molla and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 872
Criminal Procedure Code, 1898 (CrPC) — Section 110Penal Code, 1860 (IPC) — Section 400
High Courts15 Jan 1925
Ledu Molla Vs Emperor
Calcutta High Court · (1925) ILR (Cal) 595
Criminal Procedure Code, 1898 (CrPC) — Section 110Penal Code, 1860 (IPC) — Section 400
High Courts15 Jan 1925
Ledu Molla and Others and Asmatali Mirdha and Others Vs Emperor
Calcutta High Court · 87 Ind. Cas. 925
Penal Code, 1860 (IPC) — Section 400
High Courts15 Jan 1925
Basayya Ayappa Sarghnachayar Vs Allayya Maharudrayya Ganachari
Bombay High Court · AIR 1925 Bom 328 : 87 Ind. Cas. 710
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2
High Courts15 Jan 1925
Jagarnath Therani Vs The Commissioner of Income Tax
Patna High Court · 86 Ind. Cas. 777
Income Tax Act, 1961 — Section 10, 23, 30, 31, 34
High Courts15 Jan 1925
Rameshwar Singh Vs Emperor
Patna High Court · AIR 1925 Patna 289
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 143, 448
High Courts15 Jan 1925
Rameshar Singh and Others Vs Emperor
Patna High Court · 86 Ind. Cas. 991
Criminal Procedure Code, 1898 (CrPC) — Section 342, 360, 390Penal Code, 1860 (IPC) — Section 143, 380, 448, 480
High Courts15 Jan 1925Dismissed
East Indian Railway Company Vs Jit Mal Kallo Mal
Allahabad High Court · AIR 1925 All 280
High Courts15 Jan 1925Dismissed
Dip Narain Rai Vs Lachhman Upadhiya and Others
Allahabad High Court · AIR 1925 All 479
High Courts15 Jan 1925Dismissed
Bhimmi Vs Pershadi
Allahabad High Court · AIR 1925 All 392 : 87 Ind. Cas. 419
High Courts15 Jan 1925
Parsiddhan Rai and Another Vs Dhaneshar Rai
Allahabad High Court · AIR 1925 All 818
High Courts15 Jan 1925
Manikka Padayachi and Others Vs King Emperor
Madras High Court · (1925) ILR (Mad) 874
Criminal Procedure Code, 1898 (CrPC) — Section 209(1), 437
High Courts15 Jan 1925
In Re: Mania Manicka Padayachi and Others
Madras High Court · (1925) 22 LW 755 : (1925) 49 MLJ 155
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts15 Jan 1925
In Re: Mania Manikha Padayachi and Others
Madras High Court · 90 Ind. Cas. 530
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts14 Jan 1925
David Sassoon Vs Emperor
Bombay High Court · AIR 1925 Bom 259 : 87 Ind. Cas. 431
Criminal Procedure Code, 1898 (CrPC) — Section 488, 491
High Courts14 Jan 1925
Nabin Chandra Chakrabarti and Others Vs Rustom Ali Chowkidar and Others
Calcutta High Court · AIR 1925 Cal 1086
High Courts14 Jan 1925
Jatindra Narain Bhaduri and Others Vs Chandra Nath Pramanik and Others
Calcutta High Court · AIR 1925 Cal 1247 : 87 Ind. Cas. 742
High Courts14 Jan 1925
Nabin Chandra Chakrabarti and Others Vs Rustom Ali Chowkidar and Others, Wajaddi Miji and Others and Hara Kumar Acharya and Others
Calcutta High Court · 87 Ind. Cas. 903
Bengal Tenancy Act, 1885 — Section 105