High Courts12 Jan 1925
J.C. Das Vs The Cachar Native Joint Stock Company, Ltd. and Others
Calcutta High Court · 87 Ind. Cas. 764
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 11
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,415 of 61,482
High Courts12 Jan 1925
Surendra Nath Chaudhury Vs Lakshan Chandra Ray Chaudhury and Others
Calcutta High Court · AIR 1926 Cal 213 : 87 Ind. Cas. 744
Bengal Tenancy Act, 1885 — Section 173
High Courts09 Jan 1925
Gurudas Saha Vs Shaikh Hira Gazi
Calcutta High Court · AIR 1926 Cal 319
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts09 Jan 1925
Bejoy Chand Mahatab Vs Kali Prasanna Seal and Others
Calcutta High Court · AIR 1925 Cal 752 : 87 Ind. Cas. 708
Transfer of Property Act, 1882 — Section 106
High Courts09 Jan 1925
Rahimuddin Sarkar and Others Vs Umesh Chandra Khasnabish
Calcutta High Court · AIR 1926 Cal 115 : 87 Ind. Cas. 694
Evidence Act, 1872 — Section 11
High Courts09 Jan 1925Allowed
Rajrup Kunwar Vs Gopi and Others
Allahabad High Court · AIR 1925 All 261
High Courts09 Jan 1925Dismissed
Umar Daraz and Another Vs Sri Ram Das
Allahabad High Court · AIR 1925 All 355 : 87 Ind. Cas. 55
High Courts09 Jan 1925Dismissed
Makhan Lal Vs Sohan Lal and Others
Allahabad High Court · AIR 1925 All 331 : 87 Ind. Cas. 665
High Courts09 Jan 1925
Musammat Raj Rup Kunwar Vs Gopi and Others
Allahabad High Court · 87 Ind. Cas. 44
Transfer of Property Act, 1882 — Section 51
High Courts08 Jan 1925
Indurai Bhaurai Desai Vs Shivlal Nabhubhai
Bombay High Court · 87 Ind. Cas. 699
Transfer of Property Act, 1882 — Section 58
High Courts08 Jan 1925
Jessarat and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 729 : 87 Ind. Cas. 833
Criminal Procedure Code, 1898 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 149, 457
High Courts08 Jan 1925
Abdul Rahim and Others Vs King-Emperor
Calcutta High Court · AIR 1925 Cal 926
Penal Code, 1860 (IPC) — Section 120B, 201, 302
High Courts08 Jan 1925
Sourendra Nath Mitra and Another Vs Jatindra Nath Ghose and Others
Calcutta High Court · AIR 1925 Cal 990 : 87 Ind. Cas. 737
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5
High Courts08 Jan 1925Dismissed
Indurai Bhaurai Desai Vs Shivlal Nabhubhal
Bombay High Court · AIR 1925 Bom 339 : (1925) 27 BOMLR 467
Limitation Act, 1963 — Article 148Transfer of Property Act, 1882 — Section 58
High Courts08 Jan 1925
Babu Durga Prasad Vs A.H. Forbes
Patna High Court · 86 Ind. Cas. 787
Bengal Tenancy Act, 1885 — Section 94, 98
High Courts08 Jan 1925
Lachmi Narayan Tiwari and Others Vs Ramsaran Tiwari and Others
Patna High Court · 86 Ind. Cas. 785
High Courts08 Jan 1925Dismissed
Nathu and Another Vs Lala Ram Sarup and Others
Allahabad High Court · 87 Ind. Cas. 700
High Courts08 Jan 1925Disposed Of
Kunwar Nihal Singh Vs Chanda Kunwar and Another
Allahabad High Court · AIR 1925 All 358
High Courts08 Jan 1925Disposed Of
Muzaffar Husain and Another Vs Muhammad Yaqub
Allahabad High Court · AIR 1925 All 289
High Courts08 Jan 1925Allowed
Brij Raj and Others Vs Ram Sarup and Others
Allahabad High Court · AIR 1926 All 36 : (1926) ILR (All) 44 : 90 Ind. Cas. 749