High Courts19 Dec 1924
Sait Siva Pratapa Bhattadu and Another Vs A.E.L. Mission Rajamundry and Others
Madras High Court · 97 Ind. Cas. 496
Land Acquisition Act, 1894 — Section 53, 9
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,421 of 61,482
High Courts19 Dec 1924
Public Prosecutor Vs M. Sanyasayya Naidu and Others
Madras High Court · AIR 1925 Mad 1224 : (1925) 22 LW 156
Criminal Procedure Code, 1898 (CrPC) — Section 497(1)
High Courts19 Dec 1924
Garimella Annapurnayya Vs Munsunuri Venkatasubramaniam and Others
Madras High Court · (1925) 22 LW 560 : (1925) 49 MLJ 549
High Courts19 Dec 1924
(Sait) Siva Pratapa Bhattadu Vs A.E.L. Mission and Others
Madras High Court · AIR 1926 Mad 307 : (1926) ILR (Mad) 38
High Courts19 Dec 1924
Krishna Sastri and Others Vs Singaravelu Mudaliar and Others
Madras High Court · AIR 1925 Mad 780 : (1925) ILR (Mad) 570 : (1925) 22 LW 318 : (1925) 48 MLJ 470
High Courts19 Dec 1924
M. Sanyasayya Naidu and Others Vs The Public Prosecutor
Madras High Court · 90 Ind. Cas. 665
Criminal Procedure Code, 1898 (CrPC) — Section 497(1)
High Courts19 Dec 1924
Garimella Annapurnayya Vs Munsunuri Venkatasubrahmanyam and Others
Madras High Court · AIR 1925 Mad 1285 : 91 Ind. Cas. 742
High Courts18 Dec 1924
Kruthiventi Perraju Garu Vs Sri Nallapuraju Mirja Sitaramachandraraju Garu and Others
Madras High Court · AIR 1925 Mad 897 : 90 Ind. Cas. 458 : (1925) 22 LW 568 : (1925) 48 MLJ 584
High Courts18 Dec 1924
Dayamayi Vs Sankar Nath Mukhopadhyaya and Others
Calcutta High Court · AIR 1926 Cal 417
High Courts18 Dec 1924
Srimati Taru Bala Dassi Vs Sourendra Nath Mitra and Others
Calcutta High Court · AIR 1925 Cal 866
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts18 Dec 1924
Srimati Dayamoyi alias Biddutlata Debi Vs Sankar Nath Mukhopadhya and Others
Calcutta High Court · 87 Ind. Cas. 159
High Courts18 Dec 1924
(The Hon''ble Maharaja Bahadur) Kesheo Prasad Singh Vs Triloke Nath Tewari
Patna High Court · AIR 1925 Patna 489
Bengal Tenancy Act, 1885 — Section 150Civil Procedure Code, 1908 (CPC) — Section 99
High Courts18 Dec 1924
The Hon''ble Maharaja Bahadur Kesho Prasad Singh Vs Triloke Nath Tewari
Patna High Court · 86 Ind. Cas. 841
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts18 Dec 1924
Madaran Kassab Vs Emperor
Patna High Court · 86 Ind. Cas. 964
Bihar and Orissa Municipal Act, 1922 — Section 259, 259(2), 263
High Courts18 Dec 1924
Sital Prasad Singh and others Vs Jagdeo Singh
Patna High Court · (1924) 12 PAT CK 0001
High Courts18 Dec 1924Dismissed
Sheodarahan Singh Vs Beni Chaudhari and Others
Allahabad High Court · AIR 1925 All 492
High Courts18 Dec 1924Disposed Of
In Re: Chunni Lal Kalyan Das
Allahabad High Court · AIR 1925 All 469
Income Tax Act, 1922 — Section 66
High Courts18 Dec 1924
Mangamma Nayakuralu Vs B.M. Ramdasappa Nayanimavary and Others
Madras High Court · AIR 1925 Mad 981
Limitation Act, 1877 — Section 15