High Courts15 Dec 1924Dismissed
Narsingh Das Vs Secretary of State for India
Bombay High Court · (1924) 12 BOM CK 0016
Land Acquisition Act, 1894 — Section 26
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,423 of 61,482
High Courts15 Dec 1924
Sheo Pershad and Others Vs Jhaman Singh and Others
Patna High Court · AIR 1925 Patna 498
High Courts15 Dec 1924
Sariman Ahir Vs Emperor
Patna High Court · 86 Ind. Cas. 717
Criminal Procedure Code, 1898 (CrPC) — Section 300
High Courts15 Dec 1924Disposed Of
Tula Ramsah Jagati and Others Vs Shyam Lal Sah Thulgharia and Another
Allahabad High Court · (1924) 12 AHC CK 0048
High Courts15 Dec 1924Disposed Of
Mt. Bhuta Vs Bisheshar Singh
Allahabad High Court · AIR 1925 All 432 : 87 Ind. Cas. 564
Civil Procedure Code, 1908 (CPC) — Section 60(c)
High Courts15 Dec 1924
(Peyyett) Gopalam Garu Vs Adusumilly Gopalakrishnayya Garu
Madras High Court · AIR 1927 Mad 342
High Courts15 Dec 1924
Ernest William Adams Vs Mrs. H.S.F. Gray and Another
Madras High Court · AIR 1925 Mad 599 : 90 Ind. Cas. 5 : (1925) 48 MLJ 707
High Courts15 Dec 1924
Sagili Pedda Rami Reddi and Others Vs Narreddi Gangireddi
Madras High Court · AIR 1925 Mad 807 : (1925) 21 LW 476
High Courts15 Dec 1924
Peyyety Gopalam Garu Vs Adusumilly Gopalakrishnayya Garu
Madras High Court · 92 Ind. Cas. 416
High Courts13 Dec 1924
In Re: Mahadev Laxman Satardekar
Bombay High Court · AIR 1925 Bom 258 : (1925) 27 BOMLR 352 : 87 Ind. Cas. 527
Criminal Procedure Code, 1898 (CrPC) — Section 20aPenal Code, 1860 (IPC) — Section 448
High Courts12 Dec 1924Dismissed
Gulbaji Ajisigi and Co. Vs Rustomji Khabsedji Banatvalla
Bombay High Court · (1925) 27 BOMLR 380 : 95 Ind. Cas. 229
Succession Act, 1865 — Section 111
High Courts12 Dec 1924
Ramagirji Neelakantagirji Vs Annavajjhala Venkatachallam
Bombay High Court · (1925) 27 BOMLR 806
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts12 Dec 1924Dismissed
Amolakchand Laduram Vs Motilal Agiariram
Bombay High Court · AIR 1925 Bom 497 : (1925) 27 BOMLR 437 : 87 Ind. Cas. 953
Civil Procedure Code, 1882 — Section 287
High Courts12 Dec 1924
Sital Prasad Singh and Others Vs Jagdeo Singh
Patna High Court · AIR 1925 Patna 577
Civil Procedure Code, 1908 (CPC) — Section 144, 47
Privy Council12 Dec 1924
Ramagirji Neelakantagirji Vs Annavajihala Venkatachallam
Privy Council · (1925) AIR(PC) 61
High Courts12 Dec 1924Dismissed
Narain Das and Others Vs Chiranji Lal
Allahabad High Court · AIR 1925 All 364
Civil Procedure Code, 1908 (CPC) — Section 114, 148
High Courts12 Dec 1924Dismissed
Ratni Bai Vs Ghasi Ram Nathu Ram and Others
Allahabad High Court · AIR 1925 All 344
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts12 Dec 1924
Fateh Chand and Others Vs Emperor
Allahabad High Court · AIR 1925 All 606
Evidence Act, 1872 — Section 25
High Courts12 Dec 1924
Ramaswami Chettiar Vs Venkatarama Iyer and Others
Madras High Court · 91 Ind. Cas. 745
Civil Procedure Code, 1908 (CPC) — Section 14(II)