High Courts11 Dec 1924
Guntuku Appanna (deceased) and Another Vs Jallepalli Gavarappadu by mother and guardian Simmanna
Madras High Court · AIR 1925 Mad 910 : 87 Ind. Cas. 748 : (1925) 22 LW 142 : (1925) 48 MLJ 601
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,425 of 61,482
High Courts11 Dec 1924
L.N. Lakshmana Aiyar and Others Vs V.V.C. Ramalinga Mudaliar and Sons'
Madras High Court · AIR 1925 Mad 888 : (1925) 48 MLJ 522
High Courts11 Dec 1924
I.L. Lakshmana and Others Vs V.V.C. Ramalinga Mudaliar and Sons
Madras High Court · 90 Ind. Cas. 206
Contract Act, 1872 — Section 39
High Courts11 Dec 1924
Krishnaswami Thevan and Others Vs Pulukaruppa Thevan by his mother and guardian Krishnammal and Others
Madras High Court · (1925) ILR (Mad) 465 : (1925) 48 MLJ 354
High Courts11 Dec 1924
Official Assignee of Madras Vs Zamindar of Udayarpalayam
Madras High Court · AIR 1926 Mad 150 : (1925) 22 LW 326
High Courts11 Dec 1924
Sutrame Govinda Rao Vs Anugodu Matada Rudrayya and Others
Madras High Court · AIR 1925 Mad 830 : 90 Ind. Cas. 465 : (1925) 49 MLJ 14
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts11 Dec 1924
In Re: Thiruppal Kadalnatha Pillai
Madras High Court · AIR 1925 Mad 706 : 87 Ind. Cas. 924 : (1925) 21 LW 520
High Courts11 Dec 1924
Ramaswami alias Duraiyya Sembimutharasu and Others Vs Emperor
Madras High Court · AIR 1925 Mad 1213
Penal Code, 1860 (IPC) — Section 141
High Courts10 Dec 1924
Bachu Chinna Nagappa Vs Bachu Naranappa and Another
Madras High Court · AIR 1925 Mad 731 : 87 Ind. Cas. 667 : (1925) 48 MLJ 461
High Courts10 Dec 1924
Theetharappa Pillai Vs Meenakshi Ammal
Madras High Court · 87 Ind. Cas. 105 : (1925) 21 LW 702 : (1925) 48 MLJ 494
High Courts10 Dec 1924
Jadavbai Lakhichand Vs Multanchand Harakhchand
Bombay High Court · (1925) 27 BOMLR 426 : 87 Ind. Cas. 936
High Courts10 Dec 1924Allowed
Ahmed Suleman Jiva Vs Rander Town Municipality
Bombay High Court · AIR 1925 Bom 345 : (1925) 27 BOMLR 429 : 87 Ind. Cas. 948
Bombay District Municipal Act, 1901 — Section 174, 96
High Courts10 Dec 1924
Bhikhalal Girdharlal Vs Acharatlal Lallubhai
Bombay High Court · AIR 1925 Bom 341 : (1925) 27 BOMLR 423 : 87 Ind. Cas. 910
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Dec 1924
Tofa Lal Das Vs T.N. Partridge
Patna High Court · 86 Ind. Cas. 543
Bengal Tenancy Act, 1885 — Section 61, 62
High Courts10 Dec 1924
Jogindra Narayan Chaudhuri Vs Chinai Muhammad Sircar
Patna High Court · 89 Ind. Cas. 275
Limitation Act, 1963 — Article 89
High Courts10 Dec 1924
Thakur Anrudh Singh Vs Mt. Rupa Kunwar and Others
Allahabad High Court · AIR 1925 All 601 : 87 Ind. Cas. 118
High Courts10 Dec 1924
Korapalu Hengsu and Others Vs Gowri Hengsu and Others
Madras High Court · AIR 1925 Mad 729 : 88 Ind. Cas. 228 : (1925) 21 LW 521
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72
High Courts10 Dec 1924
Teetharappa Pillai Vs Meenakshi Ammal
Madras High Court · AIR 1925 Mad 715
Criminal Procedure Code, 1898 (CrPC) — Section 488(3)
High Courts09 Dec 1924
Bansidhar Sharaff Vs Thakur Ashutosh Deo and Another
Patna High Court · 86 Ind. Cas. 163
General Clauses Act, 1897 — Section 6
High Courts09 Dec 1924Dismissed
Peyare Lal and Others Vs Banke Lal and Others
Allahabad High Court · (1924) 12 AHC CK 0032