High Courts04 Feb 1925
Basanta Kumar Kapali and Others Vs Satindra Mohun Tagore and Others
Calcutta High Court · 88 Ind. Cas. 377
Bengal Tenancy Act, 1885 — Section 30
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,405 of 61,482
High Courts04 Feb 1925Allowed
Mahomed Hashim and Another Vs Radha Kishun
Allahabad High Court · (1925) 02 AHC CK 0021
High Courts04 Feb 1925Dismissed
Sahu Raghunath Singh and Others Vs Mahabir Prasad
Allahabad High Court · AIR 1925 All 439 : 87 Ind. Cas. 558
High Courts04 Feb 1925
Manohar Vs Mangal Das
Allahabad High Court · AIR 1925 All 800 : 87 Ind. Cas. 351
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 Feb 1925
Appa Pai (dead) and Others Vs Somu and Another
Madras High Court · AIR 1925 Mad 1017 : 90 Ind. Cas. 754 : (1925) 22 LW 145 : (1925) 49 MLJ 327
Transfer of Property Act, 1882 — Section 83
High Courts04 Feb 1925
Metta Rama Bhatlu Vs Metta Annayya Bhatlu and Others
Madras High Court · AIR 1926 Mad 144 : (1925) 22 LW 366 : (1925) 49 MLJ 152
Specific Relief Act, 1877 — Section 21
High Courts04 Feb 1925
Sri Parankusam Venkayya Garu and Others Vs Bandaru Satyanarayanamurthi by Mother and Guardian Thayaramma and Others
Madras High Court · AIR 1925 Mad 1235 : (1925) 22 LW 208 : (1925) 49 MLJ 271
High Courts03 Feb 1925
Satindra Mohan Tagore Vs Kamaraddi Miji
Calcutta High Court · AIR 1925 Cal 1133
Bengal Tenancy Act, 1885 — Section 50
High Courts03 Feb 1925
In Re: George Nash (deceased)
Calcutta High Court · AIR 1925 Cal 606 : 94 Ind. Cas. 994
High Courts03 Feb 1925
The Jagadishpore Tea Co. Ltd. Vs McLeod and Co. and Others
Calcutta High Court · AIR 1925 Cal 606a
Companies Act, 1913 — Section 165, 246Government of India Act, 1915 — Section 109
High Courts03 Feb 1925
John Robert Ball Vs Charles William Ball
Bombay High Court · AIR 1925 Bom 337 : (1925) 27 BOMLR 564 : (1930) ILR (Bom) 273
High Courts03 Feb 1925Disposed Of
Panchaiti Akhara Vs Beni Bahadur Singh
Allahabad High Court · (1925) 02 AHC CK 0042
High Courts03 Feb 1925Allowed
Ram Sarup Chaube Vs Ram Dular Pande
Allahabad High Court · AIR 1925 All 736 : 87 Ind. Cas. 439
Transfer of Property Act, 1882 — Section 58
High Courts03 Feb 1925
Made Gouda (dead) and Others Vs Chenne Gouda and Others
Madras High Court · AIR 1925 Mad 1174 : 90 Ind. Cas. 331 : (1925) 21 LW 709 : (1925) 49 MLJ 150
High Courts03 Feb 1925
Rama Raja Thevar Vs Papammal and Another
Madras High Court · AIR 1925 Mad 1230 : (1925) ILR (Mad) 805 : 90 Ind. Cas. 983 : (1925) 22 LW 710 : (1925) 49 MLJ 348
High Courts02 Feb 1925
Koppa Anki Vs Ponnappalli Venkata Subbayya
Madras High Court · AIR 1925 Mad 884 : 87 Ind. Cas. 695 : (1925) 48 MLJ 685
High Courts02 Feb 1925
In Re: Bhubaneshwar Trigunait, deceased
Calcutta High Court · AIR 1925 Cal 627a : 94 Ind. Cas. 986
Court Fees Act, 1870 — Section 19(1)
High Courts02 Feb 1925
Sheikh Piru Vs King-Emperor
Calcutta High Court · AIR 1925 Cal 616
Criminal Procedure Code, 1898 (CrPC) — Section 107, 109, 110
High Courts02 Feb 1925Dismissed
Dhanraj Joharmal Vs Soni Bai
Bombay High Court · (1925) 27 BOMLR 837
Evidence Act, 1872 — Section 115
High Courts02 Feb 1925
Jeobaran Singh and others Vs Ramkishun Lal
Patna High Court · (1925) 02 PAT CK 0012