High Courts10 Feb 1925
Ganapa Putta Hegde Vs Hammad Saiba Vallad Abdul Saib
Bombay High Court · (1925) ILR (Bom) 596
Transfer of Property Act, 1882 — Section 55(2)
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,403 of 61,482
High Courts10 Feb 1925
In Re: Mallappa Basappa Kurnahallu
Bombay High Court · (1926) 28 BOMLR 488
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts10 Feb 1925Allowed
Mahadeo Prasad Vs Basant Lal and Others
Allahabad High Court · (1925) 02 AHC CK 0043
High Courts10 Feb 1925
Sheik Muhammad Maracayar Vs Muhammad Ammal by Guardian Muhammad Moideen Maracayar and Others
Madras High Court · 91 Ind. Cas. 521
High Courts10 Feb 1925
Seshammal and Others Vs Kuppanaiyyangar and Another
Madras High Court · AIR 1926 Mad 475
Evidence Act, 1872 — Section 50
High Courts10 Feb 1925
Appaswami Padayachi Vs V.A. Ethirajulu Naidu and Another
Madras High Court · AIR 1926 Mad 1043
High Courts09 Feb 1925Dismissed
Kedarnath Goenka Vs Anant Prasad Singh
Bombay High Court · (1925) 27 BOMLR 848
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12
Privy Council09 Feb 1925
Kedarnath Goenka Vs Anant Prasad Singh and others
Privy Council · (1925) AIR(PC) 117
High Courts07 Feb 1925
Ayisa Bovi Ammal Vs Sokara Booi
Madras High Court · 90 Ind. Cas. 869
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts06 Feb 1925
Nilkant Vasudeo Samant and Others Vs Balwant Pandurang Samant
Bombay High Court · AIR 1925 Bom 431
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts06 Feb 1925
Nilkanth Vasudeo Samant and Others Vs Balvant Pandurang Samant
Bombay High Court · 88 Ind. Cas. 753
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts06 Feb 1925
Ishan Chandra Samanta Vs Hridoy Krishna Bose
Calcutta High Court · AIR 1925 Cal 1040
Criminal Procedure Code, 1898 (CrPC) — Section 356, 360
High Courts06 Feb 1925
Satindra Mohan Tagore Vs Bama Sundari Devi and Others
Calcutta High Court · 88 Ind. Cas. 512
Bengal Tenancy Act, 1885 — Section 7(2)Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts06 Feb 1925
Satindra Mohun Tagore Vs Ramsundar Das and Others
Calcutta High Court · AIR 1926 Cal 239
Bengal Tenancy Act, 1885 — Section 105
High Courts06 Feb 1925Disposed Of
Sundar Bibi Vs Lal Rajendra Narain Singh
Allahabad High Court · AIR 1925 All 389
High Courts06 Feb 1925
Rudra Pratab Singh and Others Vs Sarda Mahesh Prasad Singh
Allahabad High Court · AIR 1925 All 588 : 87 Ind. Cas. 322
Civil Procedure Code, 1882 — Section 244Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 47
High Courts06 Feb 1925
Albert Karunakaran Stephen Vs The Administrator-General of Madras
Madras High Court · AIR 1925 Mad 686 : 90 Ind. Cas. 498 : (1925) 22 LW 94 : (1925) 49 MLJ 197
High Courts06 Feb 1925
B.R. Sawmy Rao Vs F.H. Wilson, The Official Assignee of Madras
Madras High Court · (1925) ILR (Mad) 703 : (1925) 22 LW 17 : (1925) 49 MLJ 474
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts05 Feb 1925
Ram Sundar Das and Others Vs Satindra Mohan Tagore and Others
Calcutta High Court · AIR 1926 Cal 85
Bengal Tenancy Act, 1885 — Section 7