High Courts05 Feb 1925Allowed
Gafur Imam Vs Amir Isab Saudagar
Bombay High Court · AIR 1925 Bom 484 : (1925) 27 BOMLR 629
Transfer of Property Act, 1882 — Section 95
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,404 of 61,482
High Courts05 Feb 1925Dismissed
Govind Vasudeo Kulkarni Vs Narayan Balwant Kulkarni
Bombay High Court · AIR 1925 Bom 439 : (1925) 27 BOMLR 627
Provincial Small Cause Courts Act, 1887 — Article 13
High Courts05 Feb 1925Dismissed
The Jubilee Mills Ltd. Vs The Commissioner of Income Tax
Bombay High Court · AIR 1925 Bom 257 : (1925) 27 BOMLR 400
Income Tax Act, 1961 — Section 26, 51
High Courts05 Feb 1925
Mohammad Yasin Vs King-Emperor
Patna High Court · AIR 1926 Patna 302
Penal Code, 1860 (IPC) — Section 148, 211, 302
High Courts05 Feb 1925
Bhubaneshwar Kuar and Others Vs King-Emperor
Patna High Court · AIR 1927 Patna 126
Criminal Procedure Code, 1898 (CrPC) — Section 107, 110, 118
High Courts05 Feb 1925Dismissed
Ram Kishen and others Vs Baldeo Koeri and others
Allahabad High Court · (1925) 02 AHC CK 0047
High Courts05 Feb 1925Disposed Of
Jai Singh Vs Chiranji Lal
Allahabad High Court · AIR 1925 All 703 : 87 Ind. Cas. 641
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Feb 1925Dismissed
Ram Kishen and Others Vs Baldeo Koeri and Others
Allahabad High Court · (1925) 02 AHC CK 0027
High Courts05 Feb 1925Dismissed
Ramrup Pande and Others Vs Sarju Pande and Others
Allahabad High Court · AIR 1925 All 786 : 87 Ind. Cas. 668
High Courts05 Feb 1925
The Commissioner of Income Tax Vs Thillai Chidambaram Nadar
Madras High Court · (1925) ILR (Mad) 602
Income Tax Act, 1961 — Section 23(2)
High Courts05 Feb 1925
Commissioner of Income Tax Vs P.A.P.M.T.K. Thilai Chidambaram Nadan
Madras High Court · AIR 1925 Mad 1048 : 90 Ind. Cas. 549
Income Tax Act, 1961 — Section 23(3)
High Courts05 Feb 1925
Chelasani Ratlayya Vs Anne Brahmayya and Others
Madras High Court · 91 Ind. Cas. 572
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts05 Feb 1925
Dharman and Others Vs Jagaveerarama Venkateswara Ettappa Nayakkar Ayyan
Madras High Court · AIR 1926 Mad 539 : (1926) 23 LW 265
High Courts05 Feb 1925
The Commissioner of Income Tax Vs P.A.P.M.T.K. Thillai Chidambaram Nadan
Madras High Court · (1925) ILR (Mad) 602 : (1925) 49 MLJ 124
Income Tax Act, 1961 — Section 23(2)
High Courts05 Feb 1925
Deivachilai Aiyangar Vs Raghupathi Venkatachariar and Others
Madras High Court · AIR 1926 Mad 46 : (1925) 22 LW 188 : (1925) 49 MLJ 317
High Courts05 Feb 1925
Chelasani Rattayya Vs Anne Brahmayya and Others
Madras High Court · AIR 1925 Mad 1223 : 83 Ind. Cas. 59 : (1925) 49 MLJ 309
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts05 Feb 1925
Valluru Appalasuri and Others Vs Sasapu Kannamma Nayuralu
Madras High Court · AIR 1926 Mad 6 : (1925) 22 LW 287 : (1925) 49 MLJ 479
Contract Act, 1872 — Section 69
High Courts05 Feb 1925
Devihilai Iyengar Vs Raghupathi Venkatachariar
Madras High Court · 88 Ind. Cas. 967
High Courts04 Feb 1925
Basant Kumar Kapali and Others Vs Satindra Mohun Tagore and Others
Calcutta High Court · AIR 1925 Cal 1209
Bengal Tenancy Act, 1885 — Section 30
High Courts04 Feb 1925
Satindra Mohan Tagore Vs Jayanabi Bibi and Others
Calcutta High Court · AIR 1925 Cal 1183
Bengal Tenancy Act, 1885 — Section 7