High Courts12 Feb 1925
Rasappa Pillai Vs Mitta Zemindar Doraiswami Reddiar alias Pethu Reddiar and Others
Madras High Court · AIR 1925 Mad 1041 : 90 Ind. Cas. 545 : (1925) 49 MLJ 88
Contract Act, 1872 — Section 70
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,402 of 61,482
High Courts12 Feb 1925
Varadarajulu Chetti and Others Vs Velayudha Udayan by the guardian Sengamalai Udayan and Another
Madras High Court · 90 Ind. Cas. 743
Succession Certificate Act, 1889 — Section 4
High Courts12 Feb 1925
Sivaswami Aiyar Vs Tirumudi Chettiar and Others
Madras High Court · AIR 1925 Mad 1057 : (1925) 49 MLJ 665
High Courts12 Feb 1925
Viswanatha Mudali and Another Vs Doraiswami Mudali and Another
Madras High Court · AIR 1926 Mad 289 : (1926) ILR (Mad) 944 : (1925) 49 MLJ 684
High Courts12 Feb 1925
Varadarajulu Chetty and Others Vs Velayuda Udayan and Another
Madras High Court · AIR 1925 Mad 1160 : (1925) 22 LW 230
Succession Certificate Act, 1889 — Section 4
High Courts11 Feb 1925
Gahur Howldar and Another Vs Emperor
Calcutta High Court · AIR 1926 Cal 793 : 94 Ind. Cas. 593
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts11 Feb 1925
Sourendra Nath Mitter and Others Vs Sm. Tarubala Dassi
Calcutta High Court · AIR 1925 Cal 857
Civil Procedure Code, 1908 (CPC) — Section 109(a), 109(c)
High Courts11 Feb 1925
Sree Lal Chamaria Vs Sir Hariram Goenka and Another
Calcutta High Court · AIR 1926 Cal 181 : 88 Ind. Cas. 737
High Courts11 Feb 1925
Hurdayal Shivlal and Ex-parte Malvi, Mody, Ranchhoddas and Co. Vs Haji Adam Gool Mahomed
Bombay High Court · (1925) ILR (Bom) 638
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52Presidency Towns Insolvency Act, 1909 — Section 74
High Courts11 Feb 1925Allowed
Manni Lal Vs Radhey Gopalji and Another
Allahabad High Court · (1925) 02 AHC CK 0030
High Courts11 Feb 1925
Buddala Gan Gayya and Others Vs Vennavalli Satyanarayana and Others
Madras High Court · 91 Ind. Cas. 503
Civil Procedure Code, 1908 (CPC) — Order 28 Rule 1
High Courts11 Feb 1925
(Buddala) Gangayya and Others Vs Vennavalli Satyanarayana and Others
Madras High Court · AIR 1925 Mad 1021 : (1925) 22 LW 120
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts11 Feb 1925
Narayana Doss Vs Sankarasubbier and Others
Madras High Court · AIR 1925 Mad 1197 : (1925) 21 LW 692
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts11 Feb 1925
S. Gopala Aiyangar and Another Vs M.K. Mahomed Ibrahim Rowther and Others
Madras High Court · (1925) ILR (Mad) 509 : (1925) 49 MLJ 606
High Courts11 Feb 1925
Yendluri Nagabhushanam by Father and next Friend Yendluri Chengayya Vs Yendluri Jagannaikulu and Others
Madras High Court · (1925) 22 LW 234 : (1925) 49 MLJ 671
High Courts11 Feb 1925
Mullapalli Gopalan Nayar Vs Koppathil Gopalan Nayar
Madras High Court · AIR 1925 Mad 915 : (1925) 22 LW 202
High Courts11 Feb 1925
S. Gopala Ayyangar and Another Vs M.K. Mahomed Ebrahim Rowther, V.N. Sesha Iyengar and Another
Madras High Court · AIR 1925 Mad 1119 : (1925) ILR (Mad) 509 : (1925) 22 LW 320
High Courts11 Feb 1925
S. Gopala Iyengar and Another Vs M.K. Mahomed Ibrahim Rowther and Others V.N. Sesha Iyengar Vs Mahalinga Pillai and Others
Madras High Court · 90 Ind. Cas. 759
High Courts10 Feb 1925Dismissed
Hanmant Subbaya Naik Vs Krishna Manjunath Yaji
Bombay High Court · AIR 1925 Bom 402 : (1925) 27 BOMLR 642