High Courts16 Feb 1925
Vishvanath Dhondiraj Gayadhani Vs Pandharinath Ganesh
Bombay High Court · AIR 1926 Bom 525
Civil Procedure Code, 1908 (CPC) — Section 66
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,400 of 61,482
High Courts16 Feb 1925Allowed
Vishvanath Dhondihaj Gayadhani Vs Pandharinath Ganesh
Bombay High Court · (1926) 28 BOMLR 997 : 97 Ind. Cas. 688
Civil Procedure Code, 1908 (CPC) — Section 63, 66
High Courts16 Feb 1925
Tara Prasanna Sinha and Others Vs Jnanendra Narayan Bagchi and Others
Calcutta High Court · AIR 1926 Cal 86
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts16 Feb 1925
Rash Behari Mandal and Others Vs Hemanta Kumar Ghose and Others
Calcutta High Court · AIR 1925 Cal 1023
High Courts16 Feb 1925
Maharaja Shashi Kanta Acharjya Bahadur Vs Manu Sheikh
Calcutta High Court · AIR 1925 Cal 1064
Bengal Tenancy Act, 1885 — Section 153
High Courts16 Feb 1925
Sheikh Imdan Ali Vs Nand Kumar Lal, Munsif and Others and Munshi Tilakdhari Lal and Another
Patna High Court · 88 Ind. Cas. 478
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts16 Feb 1925
Sheikh Imdad Ali Vs Munshi Nandkumar Lal and Others
Patna High Court · AIR 1925 Patna 473(1)
Limitation Act, 1963 — Section 19
High Courts16 Feb 1925Disposed Of
Mt. Kaniz Fatma Vs Imamuddin
Allahabad High Court · (1925) 02 AHC CK 0045
High Courts16 Feb 1925Dismissed
G.I.P. Railway Vs Firm Radhey Mal Manni Lal
Allahabad High Court · AIR 1925 All 656
High Courts16 Feb 1925Dismissed
Rajai Singh and Others Vs Randhir Singh and Others
Allahabad High Court · AIR 1925 All 643 : 87 Ind. Cas. 30
High Courts16 Feb 1925Dismissed
Durga Prasad-Badri Prasad Vs The Bombay Baroda and Central India Railway
Allahabad High Court · (1925) 02 AHC CK 0026
High Courts16 Feb 1925Disposed Of
In Re: Begg Sutherland and Co.
Allahabad High Court · AIR 1925 All 535
High Courts16 Feb 1925
Shyama Bhai Vs Purushothamadoss
Madras High Court · AIR 1925 Mad 645 : 90 Ind. Cas. 124 : (1925) 21 LW 551
Limitation Act, 1963 — Section 10
High Courts15 Feb 1925
Hazari Lal and Others Vs Ram Lal and Others
Allahabad High Court · AIR 1925 All 813
High Courts14 Feb 1925
Metta Rambhatlu Vs Metta Anniahbhatlu and Others Metta Anniah Bhatlu and Others Vs Metta Jogi Bhatlu and Others
Madras High Court · 90 Ind. Cas. 605
Specific Relief Act, 1877 — Section 21
High Courts13 Feb 1925
Monmotho Nath Mukherjee and Others Vs Puran Chand Nahatta
Calcutta High Court · AIR 1925 Cal 703
Evidence Act, 1872 — Section 90Registration Act, 1908 — Section 35
High Courts13 Feb 1925
G.M. Hay and Another Vs Bonomali Mullick
Calcutta High Court · AIR 1925 Cal 791 : 88 Ind. Cas. 589
Calcutta Rent Act, 1920 — Section 11(4)(5)
High Courts13 Feb 1925
Kasem Molla and Others Vs King-Emperor
Calcutta High Court · AIR 1926 Cal 410
Criminal Procedure Code, 1898 (CrPC) — Section 219Penal Code, 1860 (IPC) — Section 301
High Courts13 Feb 1925
Executive Engineer, Nadia Rivers Division Vs Ashutosh Saha
Calcutta High Court · AIR 1925 Cal 921 : (1925) ILR (Cal) 573
Bengal Embankment Act, 1882 — Section 78
High Courts13 Feb 1925
Durjodhan Bhat Vs Emperor
Calcutta High Court · AIR 1925 Cal 1226 : (1925) ILR (Cal) 666
Criminal Procedure Code, 1898 (CrPC) — Section 476