High Courts18 Feb 1925
Naiwale Sulaiman Ali Khan and Others Vs Munra Venkatanarayana Garu and Others
Madras High Court · AIR 1926 Mad 146 : (1925) 22 LW 319
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,399 of 61,482
High Courts18 Feb 1925
Chennama Naidu and Others Vs Venkatammal
Madras High Court · AIR 1925 Mad 1023 : (1925) 22 LW 369 : (1925) 49 MLJ 186
High Courts18 Feb 1925
Nawab Sulaiman Alikhan and Others Vs Menna Venkatanarayana Garu and Others
Madras High Court · 91 Ind. Cas. 166
High Courts17 Feb 1925
Kanak Kanti Roy Choudhury Vs Srishtidar Mondal and Another
Calcutta High Court · 88 Ind. Cas. 670
Bengal Tenancy Act, 1885 — Section 46
High Courts17 Feb 1925
Bhola Nath Mondal and Others Vs Mohesh Chandra Bera and Others
Calcutta High Court · AIR 1925 Cal 1138
High Courts17 Feb 1925
Kanak Kanti Roy Chowdhury Vs Srishtidar Mondal and Another
Calcutta High Court · AIR 1925 Cal 1211
Bengal Tenancy Act, 1885 — Section 46
High Courts17 Feb 1925Dismissed
The Viramgam Spinning and Manufacturing Company Limited Vs The Industrial Bank of Western India Limited
Bombay High Court · AIR 1925 Bom 442 : (1925) 27 BOMLR 655
Companies Act, 1956 — Section 158
High Courts17 Feb 1925
Chakradhar Jha and Others Vs Shabkant Misra and Others
Patna High Court · 88 Ind. Cas. 767
High Courts17 Feb 1925Dismissed
Kanhai Vs Amrit
Allahabad High Court · AIR 1925 All 499 : 87 Ind. Cas. 162
High Courts17 Feb 1925
Ambalam S. Vaiyapuri Chetti and Others Vs P.K. Ramachandra Thevar by his Authorized Agent and Manager V. Kalyana Sundaram Pillai
Madras High Court · 89 Ind. Cas. 930
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts17 Feb 1925
Siva Subramania Pillai and Another Vs Piramu Ammal
Madras High Court · 90 Ind. Cas. 1024
High Courts17 Feb 1925
In Re: Perumal Naick
Madras High Court · 90 Ind. Cas. 398
Penal Code, 1860 (IPC) — Section 211
High Courts17 Feb 1925
Perumal Naick Vs Emperor
Madras High Court · AIR 1925 Mad 672 : (1925) 22 LW 209
Penal Code, 1860 (IPC) — Section 211
High Courts17 Feb 1925
Khoday Gangadara Sah Vs A. Swaminadha Mudali and Others
Madras High Court · AIR 1926 Mad 218 : (1925) 22 LW 679
High Courts17 Feb 1925
Siva Subramania Pillai (died) and Another Vs Piramu Ammal
Madras High Court · AIR 1925 Mad 1111 : (1925) 49 MLJ 128
High Courts17 Feb 1925
Kidangu Kettiya Ramdupurayil Kunhahomed Vs Payoth Ramdupurayil Sara Umma and Others
Madras High Court · AIR 1925 Mad 1158 : 90 Ind. Cas. 849 : (1925) 49 MLJ 121
High Courts17 Feb 1925
Ayisa Bivi Ammal Vs Jokara Bivi
Madras High Court · (1925) 22 LW 740 : (1925) 49 MLJ 375
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts17 Feb 1925
Chakiri Subbayya and Others Vs Lade Sreenivasa Rao
Madras High Court · (1925) 21 LW 694 : (1925) 49 MLJ 126
High Courts17 Feb 1925
Chakiri Subayya Vs Doddi Mal Reddy and Others
Madras High Court · 90 Ind. Cas. 269
Madras Estates Land Act, 1908 — Section 189
High Courts17 Feb 1925
Ambalam S. Vaiyapuri Chetty and Others Vs P.K. Ramachandra Thevar by his authorized agent and manager, V. Kalayana Sundaram Pillai and Another
Madras High Court · AIR 1925 Mad 1143 : (1925) 21 LW 699
Court Fees Act, 1870 — Section 7 IV(c)