Privy Council23 Feb 1925
Adappa and others Vs Gandappa Bharmagouda Desai (since deceased) and another
Privy Council · (1925) AIR(PC) 114
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,397 of 61,482
High Courts20 Feb 1925
R. Palavesam Chettiar Vs Narayana Aiyar
Madras High Court · AIR 1925 Mad 1086 : (1925) 49 MLJ 115
Privy Council20 Feb 1925
Sreemanthu Rajah Yarlagadda Mallikarjuna Prasada Nayudu Bahadur, Zamindar, since deceased (now represented by Sreemanthu Rajah Yarlagadda Anki needu Prasad Bahadur Zamindar Garu) Vs Renduchintala Subbayya and others
Privy Council · (1925) AIR(PC) 174(1)
Privy Council20 Feb 1925
Sreemanthu Rajah Yarlagadda Mallikarjuna Prasada Nayudu Bahadur, Zamindar, since deceased (now represented by Sreemanthu Rajah Yarlagadda Anki needu Vs Renduchintala Subbayya and others
Privy Council · (1925) AIR(PC) 174
High Courts20 Feb 1925Disposed Of
Babu Ram Vs Banki Behari Lal
Allahabad High Court · AIR 1925 All 426
High Courts20 Feb 1925Disposed Of
Lalla Babu and Another Vs Lal Bahadur
Allahabad High Court · AIR 1925 All 565 : 87 Ind. Cas. 569
High Courts20 Feb 1925
Thakur Prasad and Others Vs Gulab Kunwar and Others
Allahabad High Court · (1925) 02 AHC CK 0016
High Courts20 Feb 1925
Babu Ram Vs Banke Behari Lal
Allahabad High Court · 87 Ind. Cas. 211
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts20 Feb 1925
K.R. Muthu Alagappa Chettiar Vs Ahmed Ibrahim Alim Saheb
Madras High Court · AIR 1925 Mad 1276 : (1925) 22 LW 347
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(1)(c)
High Courts20 Feb 1925
Hathoor Gramathil Valia Manayilparkum Okkilikkara Siddayya and Another Vs Munnambeth Ambu Nair
Madras High Court · AIR 1925 Mad 1264 : (1925) 22 LW 487 : (1925) 49 MLJ 379
High Courts20 Feb 1925
K.R. Muthualagappa Chettiar Vs Ahmed Ibrahim Alim Saheb
Madras High Court · 90 Ind. Cas. 789
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(1)(c)
High Courts20 Feb 1925
Bathoor Gramathil Valia Manayilparkam Okkilikara Siddayya and Another Vs Munnambeth Ambanair
Madras High Court · 90 Ind. Cas. 577
High Courts19 Feb 1925
Anderson Kirkwood Tennent Vs Walter Mitchel
Calcutta High Court · AIR 1925 Cal 860
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16Evidence Act, 1872 — Section 92(3)
High Courts19 Feb 1925
Nandalal Roy Choudhury and Another Vs Mukundalal De
Calcutta High Court · AIR 1926 Cal 57 : 89 Ind. Cas. 24
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts19 Feb 1925
Shaikh Taleb Ali Vs Shaikh Abdul Razack and Another
Calcutta High Court · AIR 1925 Cal 748
High Courts19 Feb 1925
In Re: Ibrahim and Others
Calcutta High Court · 88 Ind. Cas. 458
Penal Code, 1860 (IPC) — Section 391
High Courts19 Feb 1925
Lal Rajindra Narain Singh Vs Sunder Bibi
Bombay High Court · (1925) 27 BOMLR 849
Civil Procedure Code, 1908 (CPC) — Section 60(a)
High Courts19 Feb 1925Dismissed
Keshav Krishna Kulkarni Vs Shankar Mahadev Kulkarni
Bombay High Court · AIR 1925 Bom 446 : (1925) 27 BOMLR 663
Easements Act, 1882 — Section 18
High Courts19 Feb 1925
Pandurang Shridhar Pathak Vs Narhar Pandurang Atre
Bombay High Court · AIR 1925 Bom 389 : (1925) 27 BOMLR 657
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts19 Feb 1925Allowed
Vishvanath Bhiva Raul Vs Tukaram Vithu
Bombay High Court · AIR 1925 Bom 417 : (1925) 27 BOMLR 661