High Courts26 Feb 1925
Srinath Bhattacharjee and Others Vs Jotindra Mohan Chatterjee
Calcutta High Court · 89 Ind. Cas. 892
JUDGMENT DATABASE
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12,29,635 judgments in All Courts · page 59,395 of 61,482
High Courts26 Feb 1925
Jamini Mohan Sarkar and Others Vs Jagabandhu Singh Chowdhury and Others
Calcutta High Court · 89 Ind. Cas. 927
High Courts26 Feb 1925
Nalini Ranjan Sen Gupta Vs Corporation Of Calcutta
Calcutta High Court · (1925) ILR (Cal) 983
High Courts26 Feb 1925
Nalini Ranjan Sen Gupta Vs The Corporation of Calcutta and Another
Calcutta High Court · AIR 1926 Cal 87 : 89 Ind. Cas. 781
High Courts26 Feb 1925
Surendra Narain Sinha and Others Vs Raja Bejoya Singh Dudhoria and Another
Calcutta High Court · 89 Ind. Cas. 785
High Courts26 Feb 1925
Jamini Mohan Sarkar and Others Vs Jagabandhusingh Chowdhury
Calcutta High Court · AIR 1926 Cal 295
High Courts26 Feb 1925
Pranlal Tribhuwandas Vs Goculdas Damodar
Bombay High Court · AIR 1925 Bom 333 : (1925) 27 BOMLR 570
High Courts26 Feb 1925Dismissed
Kandhaiya Singh Vs Kundan
Allahabad High Court · AIR 1925 All 486 : 87 Ind. Cas. 257
High Courts26 Feb 1925Disposed Of
Bhagwat Prasad Misra and Others Vs Baldeo Prasad Misra and Others
Allahabad High Court · (1925) 02 AHC CK 0029
High Courts26 Feb 1925Disposed Of
Ramzan Baksh and Others Vs Mahammad Ishaq
Allahabad High Court · AIR 1925 All 436 : 87 Ind. Cas. 484
High Courts26 Feb 1925
C. Venkatachariar Vs Bontham Pachayappa Chetti and Others
Madras High Court · AIR 1926 Mad 250
High Courts26 Feb 1925
Kondagunta Mrutyanjaiah and Others Vs Malle Venkatapathigadu and Others
Madras High Court · 90 Ind. Cas. 834 : (1925) 22 LW 734 : (1925) 49 MLJ 333
High Courts26 Feb 1925
Arumuga Thambiran and Others Vs Namasivaya Pandara Sannadhi and Others
Madras High Court · AIR 1926 Mad 162 : (1925) ILR (Mad) 688 : (1925) 22 LW 130 : (1925) 49 MLJ 324
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts26 Feb 1925
Narasimha Charyulu and Another Vs Sowcar Lodd Govindoss and Another
Madras High Court · AIR 1925 Mad 1196 : 90 Ind. Cas. 496 : (1925) 49 MLJ 185
High Courts26 Feb 1925
C. Vencatachariar Vs Bontham Pachayappa Chetty and Others
Madras High Court · 92 Ind. Cas. 516 : (1925) 22 LW 698
Civil Procedure Code, 1908 (CPC) — Section 54
High Courts25 Feb 1925
Matiur Rasul Vs Abdul Said
Calcutta High Court · AIR 1926 Cal 109 : 89 Ind. Cas. 765
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts25 Feb 1925Dismissed
Begu Vs Emperor
Bombay High Court · (1925) 27 BOMLR 707
Criminal Procedure Code, 1898 (CrPC) — Section 236Penal Code, 1860 (IPC) — Section 302
High Courts25 Feb 1925
Partab Mahton and Others Vs Musammat Wazirunnisa and Another
Patna High Court · 88 Ind. Cas. 687
Bengal Tenancy Act, 1885 — Section 158(i)(d), 188, 52
High Courts25 Feb 1925
Rupan Singh and Others Vs Emperor
Patna High Court · 91 Ind. Cas. 225
Criminal Procedure Code, 1898 (CrPC) — Section 141, 149, 296, 297, 299Penal Code, 1860 (IPC) — Section 147, 149, 304
High Courts25 Feb 1925
Mt. Ramdulari Kuer and Others Vs Upendra Nath Basu
Patna High Court · AIR 1925 Patna 462
Transfer of Property Act, 1882 — Section 52