JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,396 of 61,482
Muhammad Abdul Hamid Khan Vs Uda and Others
Allahabad High Court · AIR 1926 All 161 : 90 Ind. Cas. 906
Muhammad Abdullah Khan Vs Kundan
Allahabad High Court · AIR 1925 All 817 : 87 Ind. Cas. 197
Rajammal Vs Tyagaraja Aiyar and Another
Madras High Court · AIR 1925 Mad 1245 : (1925) 22 LW 316
Arumugha Thambiran and Others Vs Namasivaya Pandara Sanadhi and Others
Madras High Court · 91 Ind. Cas. 109
D.B. Pachiappa Chetti and Others Vs C. Venkatachariar and Others
Madras High Court · (1926) 51 MLJ 106
Upendra Nath Ghosh and Others Vs Bhusan Sahana and Others
Calcutta High Court · AIR 1926 Cal 462
Maurice Mayahas Vs W. Morley and Another
Calcutta High Court · AIR 1925 Cal 937 : 87 Ind. Cas. 508
Fazara Khatun Bibi Vs Matior Rahman and Others
Calcutta High Court · AIR 1925 Cal 1255
Upendra Nath Ghosh and Others Vs Bhusansahana and Others
Calcutta High Court · 88 Ind. Cas. 970
Hari Mohan Dalal Vs Purendra Nath Nag Choudhury and Others
Calcutta High Court · AIR 1926 Cal 356
Kondi Savla Bachal Vs Banachand Cheniram Marwari
Bombay High Court · AIR 1925 Bom 422 : (1925) 27 BOMLR 667
Partap Mahton and Others Vs Mt. Wazir-unnissa and Another
Patna High Court · AIR 1925 Patna 559
Kandaswami Naicker and Others Vs Venkata Reddiar and Others
Madras High Court · 91 Ind. Cas. 577
D.B. Pachaiappa Chetti and Others Vs C. Venkatachariar and Others
Madras High Court · AIR 1925 Mad 1198 : 90 Ind. Cas. 952
Kandasami Nayakkar and Others Vs Venkata Reddiar and Others
Madras High Court · AIR 1925 Mad 1219 : (1925) 22 LW 238
Shripad Dattatraya Kamat Vs Vithal Vasudevshet Parker
Bombay High Court · AIR 1925 Bom 399 : (1925) 27 BOMLR 674
Baikuntha Kumar Shil Vs Sarat Chandra Nath and Others
Calcutta High Court · AIR 1925 Cal 1257
Nayan Tara Dasi and Others Vs Sambhu Nath Midhya
Calcutta High Court · AIR 1925 Cal 932
Nayan Tara Dasi Vs Sambhu Nath Midhya
Calcutta High Court · (1925) ILR (Cal) 662