High Courts27 Feb 1925Allowed
Mulchand Manaji Marwadi Vs Jamanbi Abudulkadirsaheb Kaji
Bombay High Court · AIR 1925 Bom 443 : (1925) 27 BOMLR 671
Limitation Act, 1908 — Article 179
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,394 of 61,482
High Courts27 Feb 1925
Gobinda Ramanuj Das Mohanta Vs Ram Charan Das
Calcutta High Court · (1925) ILR (Cal) 748
High Courts27 Feb 1925
Gobinda Ramanuj Das Mohanta Vs Ram Charan Das and Another
Calcutta High Court · AIR 1925 Cal 1107
High Courts27 Feb 1925
Sivadas Dutt and Another Vs Birendra Krishna Dutt
Calcutta High Court · AIR 1925 Cal 783
Bengal Tenancy Act, 1885 — Section 52
High Courts27 Feb 1925
Bharat Chandra Chakrabarty Vs Kiran Chandra Rai
Calcutta High Court · (1925) ILR (Cal) 766
Evidence Act, 1872 — Section 114(g)
High Courts27 Feb 1925Dismissed
Kisan Tukaram Takle Vs Bapu Tukaram Ghadling
Bombay High Court · AIR 1925 Bom 424 : (1925) 27 BOMLR 670
High Courts27 Feb 1925Dismissed
Ch. Sagar Singh Vs Sri Ram and Another
Allahabad High Court · AIR 1925 All 491
High Courts27 Feb 1925Dismissed
Durga Prasad Vs Gangadin and Others
Allahabad High Court · AIR 1925 All 502
High Courts27 Feb 1925Dismissed
B. Ishwari Prasad and Others Vs Babunandan Shukul and Others
Allahabad High Court · AIR 1925 All 495
High Courts27 Feb 1925
B.S. Mahadeva Iyer and Others Vs Ramakrishna Reddiar and Others
Madras High Court · AIR 1926 Mad 114 : 92 Ind. Cas. 653
Contract Act, 1872 — Section 264
High Courts27 Feb 1925
Parakkat Devaswom Trustees of K.P. Veeraraghava Iyer and Others Vs Venkatachalam Vadhayar and Others
Madras High Court · 92 Ind. Cas. 709
High Courts27 Feb 1925
Gokarakonda Venkatasubbiah Vs Deliparthi Lakshminarasimham and Another
Madras High Court · 91 Ind. Cas. 545
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts27 Feb 1925
B.S. Mahadeva Aiyar and Others Vs Ramakrishna Reddiar and Others
Madras High Court · (1926) 23 LW 199 : (1926) 50 MLJ 67
Contract Act, 1872 — Section 264
High Courts27 Feb 1925
Alla Viraswami Vs Polavarapu Nayudamma and Others
Madras High Court · AIR 1925 Mad 1270 : (1925) 22 LW 178 : (1925) 49 MLJ 430
Limitation Act, 1963 — Section 14
High Courts27 Feb 1925
Gokarakonda Venkatasubbiah Vs Daliparthi Lakshminarasimham
Madras High Court · AIR 1925 Mad 1274 : (1925) 49 MLJ 273
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts27 Feb 1925
Parakkat Devaswom Trustee, K.P. Veeraraghava Aiyar and Others Vs Venkatachellam Vadhyar and Others
Madras High Court · AIR 1926 Mad 321 : (1926) 23 LW 22 : (1926) 50 MLJ 153
High Courts26 Feb 1925
In Re: Mannargan and Another
Madras High Court · (1925) 49 MLJ 95
Penal Code, 1860 (IPC) — Section 380
High Courts26 Feb 1925
Srinath Bhattacharjee and Others Vs Jotindra Mohon Chatterjee
Calcutta High Court · AIR 1926 Cal 445
High Courts26 Feb 1925
Surendra Narain Sinha Vs Bijoy Singh Doodhoria
Calcutta High Court · (1925) ILR (Cal) 655
High Courts26 Feb 1925
Surendra Narayan Sinha and Others Vs Raja Bijoya Singh Dudhuria and Another
Calcutta High Court · AIR 1925 Cal 962