High Courts04 Mar 1925
Ramzan Vs The Municipal Board of Benares
Allahabad High Court · (1925) 03 AHC CK 0004
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,393 of 61,482
High Courts04 Mar 1925
Muthusami Naidu and Another Vs Rayalu Naidu
Madras High Court · AIR 1925 Mad 689
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts04 Mar 1925
V.S.R. Rajagopala Iyer Vs V.S.K. Muthuramier
Madras High Court · AIR 1926 Mad 339
High Courts04 Mar 1925
Muthuswami Naidu and Another Vs Rayulu Naidy
Madras High Court · 88 Ind. Cas. 375
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts03 Mar 1925
Lodd Govindoss Krishnadas Varu Vs P.M.A.R.M. Muthiah Chetty
Madras High Court · AIR 1925 Mad 660 : (1925) 48 MLJ 721
High Courts03 Mar 1925
Kandan Ashtamoorthi Nambudripad Vs Rama Mudali and Another
Madras High Court · AIR 1926 Mad 1052
High Courts03 Mar 1925Dismissed
Krishnarao Pandurang Barve Vs Balvant Keshav Patil
Bombay High Court · AIR 1925 Bom 404 : (1925) 27 BOMLR 678
High Courts03 Mar 1925
Kumud Charan Roy Vs Sambhu Chandra Ghosh and Others
Calcutta High Court · 90 Ind. Cas. 827
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100Limitation Act, 1963 — Article 11A, 3
High Courts03 Mar 1925
Srish Chandra Ghose and Others Vs Abani Nath Hazra
Calcutta High Court · AIR 1926 Cal 266 : 90 Ind. Cas. 544
Criminal Procedure Code, 1898 (CrPC) — Section 345, 427
High Courts03 Mar 1925
Baikuntha Chandra Dhupi and Others Vs Prahlad Chandra Dhupi and Others
Calcutta High Court · AIR 1926 Cal 426
High Courts03 Mar 1925
Asharfi Dhimar Vs Muhammad Dindalal
Patna High Court · AIR 1926 Patna 55 : 88 Ind. Cas. 989
Bengal Tenancy Act, 1885 — Section 174
High Courts03 Mar 1925
Emperor Vs Akhileshwar Prasad
Patna High Court · AIR 1925 Patna 772
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 409, 467
High Courts03 Mar 1925Disposed Of
Srilal Goaika Vs Kesho Das and Another
Allahabad High Court · AIR 1926 All 83 : 87 Ind. Cas. 368
High Courts03 Mar 1925
Abdul Samad Khan Khiladar and Another Vs Bibijan alias Hanifa Khathu and Others
Madras High Court · AIR 1925 Mad 1149 : (1925) 49 MLJ 675
Registration Act, 1908 — Section 17
High Courts02 Mar 1925
Secretary of State Vs Sreeramamurthi and Others
Madras High Court · AIR 1926 Mad 125 : (1925) 22 LW 546
High Courts02 Mar 1925
Kumar Arun Chandra Sinha Bahadur and Others Vs Hemanta Kumar Banerjee and Others
Calcutta High Court · 98 Ind. Cas. 663
Bengal Tenancy Act, 1885 — Section 105
High Courts02 Mar 1925
Raghunath Prasad Singh and Others Vs Basdeo Prasad Singh
Patna High Court · AIR 1925 Patna 823
High Courts02 Mar 1925
Raghunath Prashad Singh Vs Basdeo Parsad Singh
Patna High Court · 88 Ind. Cas. 1012
High Courts02 Mar 1925Allowed
Firm Jhandu Lal-Mithu Lal Vs Mt. Wilayati Begum and Others
Allahabad High Court · AIR 1925 All 442
High Courts02 Mar 1925
The Secretary of State for India in Council by the Collector of Salem Vs Sreeramoorthi Chettiar and Others
Madras High Court · 91 Ind. Cas. 179